COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1982

561 judgments · page 19 of 29

High Courts19 May 1982Dismissed

Atul Glass Industries Vs The Assessing Authority

Punjab And Haryana At Chandigarh · (1983) 53 STC 144

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147Punjab General Sales Tax Act, 1948 — Section 11, 7

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High Courts18 May 1982

Gurcharan Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) CriLJ 722

Constitution of India, 1950 — Article 221, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 224, 413, 418, 419, 426Penal Code, 1860 (IPC) — Section 120B, 224, 466, 471, 53

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High Courts18 May 1982

Amar Singh and ors. Vs Naranjan Lal

Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0013

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High Courts18 May 1982

Santosh Kumar Vs Pawan Kumar and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 205 : (1982) 1 RCR(Rent) 726

Transfer of Property Act, 1882 — Section 106

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High Courts17 May 1982Dismissed

Delhi Automobiles Vs Smt. Trishla Jain and others

Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0038

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)

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High Courts17 May 1982

Jagdish Rai Monga and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 33 : (1983) 1 ILR (P&H) 215

Punjab Town Improvement Act, 1922 — Section 72

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High Courts15 May 1982

Vidaya Parkash Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 34

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High Courts13 May 1982

Sampuran Singh Vs The General Manager, Northern Railway, Baroda House, Delhi and others

Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0037

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High Courts12 May 1982

Bagicha Singh Vs Suba Singh and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 174

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Limitation Act, 1963 — Section 15(1)

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High Courts12 May 1982

M/s Metro Tyres Pvt. Ltd 503, Industrial Area Ludhiana Vs The State Trading Corporation of India Ltd. and others

Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0006

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

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High Courts11 May 1982

Sadhu Ram and others Vs Jagdish

Punjab And Haryana At Chandigarh · (1982) CurLJ 515 : (1982) PLJ 371 : (1984) RRR 508

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High Courts11 May 1982

Chhote Vs Raj Pal

Punjab And Haryana At Chandigarh · (1983) AICLR 98 : (1983) 1 RCR(Criminal) 600

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High Courts07 May 1982

Rajinder Kumar Vs Dr. Jaswant Rai Sood

Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0036

Limitation Act, 1963 — Section 5

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High Courts07 May 1982

Commissioner of Income Tax Vs Ved Parkash

Punjab And Haryana At Chandigarh · (1982) 136 ITR 238

Income Tax Act, 1961 — Section 72(1)

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High Courts07 May 1982Allowed

Pepsu Road Transport Corporation, Patiala Vs Kirat Mohinder Singh

Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0024

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1

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High Courts07 May 1982

Commissioner of Wealth-tax Vs Smt. Rupinder Kumari

Punjab And Haryana At Chandigarh · (1983) 143 ITR 945

Wealth Tax Act, 1957 — Section 5(1)

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High Courts06 May 1982

Babu Singh and others. Vs Ram Partap and others .

Punjab And Haryana At Chandigarh · (1982) PLJ 396 : (1986) RRR 449

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High Courts05 May 1982

Amar Nath and Others Vs Jhandhu Lal and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 291 : (1983) 2 ILR (P&H) 117

Civil Procedure Code, 1908 (CPC) — Section 2, 3Partition Act, 1893 — Section 2, 6, 8

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High Courts04 May 1982Allowed

Sh. Onkar Nath and others Vs Bawa Muni Lal and others

Punjab And Haryana At Chandigarh · (1982) 05 P&H CK 0029

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High Courts04 May 1982

Shanti Devi and Others Vs Dharma Pal and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 294 : (1983) 2 ILR (P&H) 129

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 60 , 61

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