High Courts22 Oct 1979Dismissed
Kartar Singh Vs Kesar Singh and another
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0033
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(iii)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 6 of 21
High Courts22 Oct 1979
Jiwan Dass Roshan Lal Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 167 : (1980) 2 ILR (P&H) 22
Motor Vehicles Act, 1939 — Section 112, 132Punjab Motor Vehicles Rules, 1940 — Rule 4.60
High Courts19 Oct 1979Allowed
Daya Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 17 : (1980) 82 PLR 79
Gram Panchayat Act, 1952 — Section 3, 4, 5
High Courts19 Oct 1979
Smt Sukhnandan Kaur and others Vs National Insurance Co Ltd., Sector 17 Chandigarh and others
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0011
Motor Vehicles Act, 1988 — Section 110A
High Courts19 Oct 1979Dismissed
Employees State Insurance Corporation Vs Indian Woollen Textile Mills Pvt. Ltd. Chheharta and another
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0010
Employees State Insurance Act, 1948 — Section 82
High Courts19 Oct 1979Allowed
Daya Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 17 : (1980) 82 PLR 79
Gram Panchayat Act, 1952 — Section 4
High Courts18 Oct 1979
Ranjit Singh and Others Vs Jito and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 126
High Courts18 Oct 1979Dismissed
Sohan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Oct 1979Allowed
Lal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 446(4)
High Courts16 Oct 1979
Vanguard Co. Ltd. Vs Rabinder Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 250
Motor Vehicles Act, 1988 — Section 110
High Courts15 Oct 1979
Banta Singh Kartar Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 125 ITR 239
Income Tax Act, 1961 — Section 271(1)
High Courts15 Oct 1979
Sawan Ram Vs Gobinda Ram and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 106 : (1980) 1 ILR (P&H) 245 : (1980) 1 RCR(Rent) 21
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 14, 9(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)Punjab Urban Rent Restriction Act, 1947 — Section 15(4)
High Courts15 Oct 1979
Attar Singh Gurmukh Singh Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1982) 136 ITR 589
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts12 Oct 1979
Sher Singh Vs Vijay Kumar and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 270 : (1980) 2 ILR (P&H) 9
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
High Courts12 Oct 1979
Income Tax Officer Vs Vidya Sagar Gupta and Another
Punjab And Haryana At Chandigarh · (1983) 139 ITR 748
Criminal Procedure Code, 1973 (CrPC) — Section 417, 418, 423Income Tax Act, 1961 — Section 277
High Courts12 Oct 1979
COMMISSIONER OF Income Tax Vs PUNJAB IRON AND STEEL CO. (P) LTD.
Punjab And Haryana At Chandigarh · (1980) 14 CTR 409
Income Tax Act, 1961 — Section 34
High Courts11 Oct 1979Dismissed
Krishana Devi and Others Vs Gram Sabha Lahora
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 5
Criminal Procedure Code, 1973 (CrPC) — Section 397, 408Gram Panchayat Act, 1952 — Section 21, 23, 51, 66
High Courts11 Oct 1979Dismissed
Smt. Krishana Devi and others Vs Gram Sabha, Lohara
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 5
Gram Panchayat Act, 1952 — Section 21, 23
High Courts11 Oct 1979Dismissed
Parmal and other Vs Mst. Har Kaur
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts10 Oct 1979
Provident Fund Inspector, Ludhiana Vs Harminder Singh and another
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0026
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(i)(a)