High Courts05 Nov 1979Dismissed
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0072
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 5 of 21
High Courts05 Nov 1979Allowed
Florabel Skinner and Others Vs Jai Bajrang Kala Mandir Ram Lila Mandal
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 333
Civil Procedure Code, 1882 — Order 23 Rule 3, 36Evidence Act, 1872 — Section 20Oaths Act, 1873 — Section 10, 11, 12, 9
High Courts05 Nov 1979Allowed
Mrs. Florabel skinner and others Vs Jai Bajrang Kala Mandir Ram Lila Mandal, Hissar
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 333
Oaths Act, 1873 — Section 9
High Courts02 Nov 1979Dismissed
Jaswant Rai Vs Dharampal and Others
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0053
High Courts02 Nov 1979
Commissioner of Wealth-tax Vs Smt. Devinder Kaur
Punjab And Haryana At Chandigarh · (1984) 146 ITR 234
Income Tax Act, 1961 — Section 2(36)
High Courts02 Nov 1979
Commissioner of Wealth Tax Vs Santokh Singh
Punjab And Haryana At Chandigarh · (1980) 3 TAXMAN 355
Income Tax Act, 1961 — Section 2(36), 27(1)
High Courts02 Nov 1979Allowed
Laxmi Ginning and Oil Mills and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) 46 STC 123
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 4, 5
High Courts02 Nov 1979
Commissioner of Wealth-tax Vs Hari Singh
Punjab And Haryana At Chandigarh · (1980) 15 CTR 276 : (1980) 123 ITR 558
Wealth Tax Rules, 1957 — Rule 1
High Courts02 Nov 1979
Janak Raj Chintu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0015
Opium Act, 1878 — Section 9(a)
High Courts02 Nov 1979
Sarwan Ram Vs Amar Nath and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 162 : (1980) 2 ILR (P&H) 54
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts02 Nov 1979Dismissed
Darshan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0011
Penal Code, 1860 (IPC) — Section 494
High Courts01 Nov 1979Allowed
Nasib Singh Vs Maman and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 31
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156(3), 169, 170, 173Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts30 Oct 1979Allowed
Mohan Lal and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0030
Land Acquisition Act, 1894 — Section 9
High Courts30 Oct 1979
Sterling Steels and Wires Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 306 : (1980) 45 STC 438
Central Sales Tax Act, 1956 — Section 10, 14, 15, 8Constitution of India, 1950 — Article 286Punjab General Sales Tax Act, 1948 — Section 11, 12, 2, 20, 21
High Courts30 Oct 1979Allowed
P.N. Sehgal and others Vs Amar Nath
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0002
Penal Code, 1860 (IPC) — Section 406
High Courts29 Oct 1979
Chanan Singh Vs Tara Singh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 267
Motor Vehicles Act, 1988 — Section 110
High Courts26 Oct 1979Dismissed
Jupiter General Insurance Co. Ltd. Vs Smt. Gurswaran Kaur and Others
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12Motor Vehicles Act, 1988 — Section 96(2)
High Courts26 Oct 1979
KWALITY DYEING WORKS Vs INCOME TAX OFFICER.
Punjab And Haryana At Chandigarh · (1980) 15 CTR 286
Income Tax Act, 1961 — Section 131, 139, 147, 148
High Courts23 Oct 1979Dismissed
Ashok Kumar Sharma Vs Smt. Kanta alias Sham Wati
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0036
High Courts23 Oct 1979
Agya Kaur and Others Vs General Manager, Pepsu Road Transport Corporation, Patiala and Others
Punjab And Haryana At Chandigarh · (1980) ACJ 306 : AIR 1980 P&H 183