High Courts15 Jan 1979
State of Haryana and Others Vs Hakam Singh and Another
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 400
Land Acquisition Act, 1894 — Section 4, 40, 41, 42, 5A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 21 of 21
High Courts12 Jan 1979
The Atam Nagar Co-operative House Building Society Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 196
High Courts12 Jan 1979
Ram Sarup Vs Food Corporation of India, Patiala and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 116
Land Acquisition Act, 1894 — Section 18
High Courts11 Jan 1979Dismissed
Messrs Om Parkash Ved Parkash Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1979) 01 P&H CK 0006
High Courts10 Jan 1979Dismissed
Malhara Singh and Others Vs Official Liquidator, Punjab Finance Private Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (1979) 01 P&H CK 0016
Companies Act, 1956 — Section 446, 468Contract Act, 1872 — Section 173, 176