High Courts01 Feb 1979Dismissed
Balbir Singh and others Vs State Board of Technical Education, Haryana at Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 209
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 20 of 21
High Courts01 Feb 1979
Brij Lal and Others Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 192
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts31 Jan 1979
Jagtar Singh and Another Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 313
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 47Punjab Pre-emption (Repeal) Act, 1973 — Section 3
High Courts30 Jan 1979Dismissed
Chaman Lal Bhutani Vs The Financial Commissioner (Revenue) Haryana and others
Punjab And Haryana At Chandigarh · (1979) 01 P&H CK 0020
Punjab Tenancy Act, 1887 — Section 77
High Courts30 Jan 1979
Sharwan Kumar Vs Mukesh Kumar
Punjab And Haryana At Chandigarh · (1979) 2 RCR(Rent) 182
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts29 Jan 1979
Waryam Singh and Another Vs The Financial Commissioner, Taxation Punjab and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 421
Constitution of India, 1950 — Article 136, 226(3)
High Courts29 Jan 1979
I.T.C. Ltd. Vs Bhatia Brothers and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 191
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts24 Jan 1979Allowed
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) 01 P&H CK 0024
Penal Code, 1860 (IPC) — Section 304
High Courts24 Jan 1979Dismissed
Hari Singh Vs Jagat Singh and others
Punjab And Haryana At Chandigarh · (1979) 01 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts24 Jan 1979
Commissioner of Income Tax Vs Anand Water Meter Mfg. Co.
Punjab And Haryana At Chandigarh · (1979) 117 ITR 866
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts23 Jan 1979Allowed
Ram Lal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1979) 01 P&H CK 0019
Punjab New Mandi Townships (Development and Regulation) Rules, 1960 — Rule 3(4)
High Courts23 Jan 1979Dismissed
Chandgi and Another Vs Nihal Singh and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 415
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13A(5), 13A(7) , 13B, 2
High Courts23 Jan 1979Dismissed
Chandgi and anothers Vs Nihal Singh and others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 415
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts23 Jan 1979
Nar Singh Dass and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 113
Land Acquisition Act, 1894 — Section 5
High Courts22 Jan 1979Dismissed
General Manager, Northern Railways Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 52
Industrial Disputes (Central) Rules, 1957 — Rule 62Industrial Disputes Act, 1947 — Section 2, 33C, 33C(1), 33C(2), 33C(5)
High Courts22 Jan 1979
General Manager, Northern Railway Vs Central Government Labour Court and Others
Punjab And Haryana At Chandigarh · (1979) 2 LLJ 317
Industrial Disputes Act, 1947 — Section 2, 33C, 7
High Courts19 Jan 1979
Gurdwara Sahib Padshahi Daswin Tittarsar Vs Kesar Singh Chela Tirath Singh of Gurdwara Sahib Tittarsar
Punjab And Haryana At Chandigarh · AIR 1979 P&H 166 : (1979) 1 ILR (P&H) 429
Civil Procedure Code, 1908 (CPC) — Section 43, 92Sikh Gurdwaras Act, 1925 — Section 28, 3(2), 87(1)
High Courts18 Jan 1979
Municipal Committee, Khanna Vs Sub-Divisional Officer (C) Samrala
Punjab And Haryana At Chandigarh · (1979) ILR (P&H) 269 : (1979) PLJ 174 : (1986) RRR 334
High Courts15 Jan 1979Dismissed
Nebh Raj and others Vs Sunder Dass and another
Punjab And Haryana At Chandigarh · (1979) 01 P&H CK 0023
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts15 Jan 1979
Government of Haryana and Others Vs Hakam Singh and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 122
Land Acquisition Act, 1894 — Section 4, 6