High Courts19 Mar 1979Dismissed
The State of Punjab Vs Sarup Singh
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0029
Prevention of Corruption Act, 1988 — Section 5(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 18 of 21
High Courts16 Mar 1979Dismissed
Hindustan Wire Products Ltd. Vs Punjab Government and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 454
Haryana Municipal Act, 1973 — Section 4(1)Punjab Municipal Act, 1911 — Section 4(2), 5, 5(1), 5(2), 5(3)
High Courts16 Mar 1979Dismissed
The Hindustan wire Products Ltd. Patiala Vs The Punjab Government and others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 454
Punjab Municipal Act, 1911 — Section 5(1)
High Courts13 Mar 1979Dismissed
Bhagwat Parshad and another Vs Smt. Parmeshwari and another
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0012
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)
High Courts08 Mar 1979Allowed
Amar Singh and others Vs Gram Panchayat Mundhal Khurd
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0030
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(3)
High Courts08 Mar 1979Dismissed
Amritsar Improvement Trust Vs Ishri Devi
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 220
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 115
High Courts02 Mar 1979Dismissed
Har Gobind Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0009
Punjab Security of Land Tenures Act, 1953 — Section 2(3)
High Courts01 Mar 1979Dismissed
Hans Raj and others Vs Sunder Lal Aggarwal and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0027
High Courts01 Mar 1979Allowed
Ajmer Singh and another Vs The Superintending Canal Officer, Hissar and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0010
Constitution of India, 1950 — Article 226
High Courts01 Mar 1979Dismissed
Jagatjit Industries Limited, Jagatjit Nagar Vs The Excise and Taxation Officer, Hamira and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0006
High Courts01 Mar 1979Dismissed
Chaman Lal Jai Kumar Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 441 : (1979) 44 STC 173
Constitution of India, 1950 — Article 19Punjab General Sales Tax Act, 1948 — Section 5, 6
High Courts28 Feb 1979Allowed
Smt. Urmila Vs Kulwinder Kumar Sharma
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0031
Hindu Marriage Act, 1955 — Section 9
High Courts27 Feb 1979Allowed
State Bank of India Vs Darshan Kumar Jindal
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 429
Industrial Disputes Act, 1947 — Section 10
High Courts26 Feb 1979
M.L. Nohria Vs The General Insurance Corporation of India, Bombay and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 183
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2, 3(1), 3(4)Companies Act, 1956 — Section 16, 16(1), 16(2), 19(1), 3Constitution of India, 1950 — Article 12, 16, 226
High Courts26 Feb 1979Dismissed
Kalyan Dass Chela Sukhram Dass Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0006
Land Acquisition Act, 1894 — Section 4
High Courts22 Feb 1979
Darbara Singh Vs Karminder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 215
Transfer of Property Act, 1882 — Section 53
High Courts21 Feb 1979Allowed
Lori Chand Vs The Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0030
Punjab Security of Land Tenures Act, 1953 — Section 10A(b)
High Courts20 Feb 1979
Commissioner of Income Tax Vs Kartar Singh Gill
Punjab And Haryana At Chandigarh · (1979) 117 ITR 618
Income Tax Act, 1961 — Section 145(1)
High Courts19 Feb 1979Allowed
Des Raj Juneja and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 388 : (1979) 2 RCR(Rent) 210
Capital of Punjab (Development and Regulation) (Amendment) Act, 1957 — Section 2Capital of Punjab (Development and Regulation) Act, 1952 — Section 2(1), 27, 7, 7A, 7A(1)Central Sales Tax Act, 1956 — Section 8(2)
High Courts19 Feb 1979Dismissed
The State of Haryana Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0026
Land Acquisition Act, 1894 — Section 18