High Courts30 Mar 1979Dismissed
Nand Ram Vs Pehlad Singh and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0028
Punjab Pre-emption Act, 1913 — Section 15(2)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 17 of 21
High Courts30 Mar 1979Allowed
M/s Manjeet Hosiery Mills, Brahmpuri Vs Shri Siri Paul and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts30 Mar 1979Allowed
Garib Chand Vs Municipal Committee Budhlada
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0003
Punjab Municipal Act, 1911 — Section 172
High Courts29 Mar 1979
State of Haryana Vs Man Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 230 : (1979) 2 ILR (P&H) 240
Land Acquisition Act, 1894 — Section 18
High Courts28 Mar 1979Dismissed
Nanak Chand Vs Suresh Chand Jain
Punjab And Haryana At Chandigarh · AIR 1979 P&H 229 : (1979) 2 ILR (P&H) 474 : (1979) 81 PLR 581
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts28 Mar 1979Allowed
Rajender Parshad and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 226
Constitution of India, 1950 — Article 13, 14, 19, 31, 31(2)Haryana Municipal Common Lands (Regulation) Act, 1974 — Section 1, 10, 2, 2(1), 3Haryana Municipal Common Lands (Regulation) Rules, 1976 — Rule 3, 3(2), 6
High Courts28 Mar 1979Dismissed
Manak Chand Vs Suresh Chand Jain
Punjab And Haryana At Chandigarh · AIR 1979 P&H 229 : (1979) 2 ILR (P&H) 474 : (1979) 81 PLR 581
Civil Procedure Code, 1908 (CPC) — Section 35B, 35B(1), 35B(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts28 Mar 1979Allowed
Govind Ram Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Mar 1979
Mahipat and Others Vs Bhim Singh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 196
High Courts26 Mar 1979
Gardhara Singh and Others Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1980) 125 ITR 340
Income Tax Act, 1961 — Section 132, 132(1), 132(5)Income Tax Rules, 1962 — Rule 112, 112A
High Courts24 Mar 1979
COMMISSIONER OF Income Tax, PATIALA-I Vs OSWAL WOOLLEN MILLS LTD.
Punjab And Haryana At Chandigarh · (1981) 14 CTR 126 : (1981) 132 ITR 197
COMPANIES ACT, 1956 — Section 215, 217, 284, 291, 85Income Tax Act, 1961 — Section 34
High Courts23 Mar 1979
Parveen Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) CriLJ 1395 : (1979) 2 ILR (P&H) 117
Constitution of India, 1950 — Article 132, 134, 136, 32Criminal Procedure Code, 1973 (CrPC) — Section 415Penal Code, 1860 (IPC) — Section 302, 303
High Courts23 Mar 1979
Smt. Jiwan Lata Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0015
Hindu Marriage Act, 1955 — Section 25
High Courts23 Mar 1979Dismissed
Ram Singh Vs Fertilizer Corporation of India Ltd.
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0013
Constitution of India, 1950 — Article 226
High Courts23 Mar 1979Dismissed
Narain Datt Vs Kidar Nath and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0011
High Courts21 Mar 1979Allowed
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 11
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 162Criminal Procedure Code, 1973 (CrPC) — Section 197, 401
High Courts21 Mar 1979Dismissed
Nika Singh Vs Gajja Singh
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts21 Mar 1979Allowed
Abhe Ram (Deceased) Represented by Ram Pal Singh and others Vs The Financial Commissioner Haryana and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0001
High Courts20 Mar 1979Dismissed
Shree Ganesh Oil and Rice Mills and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 466 : (1979) 44 STC 303
Constitution of India, 1950 — Article 19
High Courts20 Mar 1979
Lajwant Kaur and Another Vs Abnashi Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 268
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 110 , 113, 127 , 144