COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1979

405 judgments · page 19 of 21

High Courts16 Feb 1979

M.L. Nohria Vs General Insurance Corporation and Others

Punjab And Haryana At Chandigarh · (1979) 1 LLJ 414

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2, 3Constitution of India, 1950 — Article 12, 16, 226General Insurance (Emergency Provisions) Act, 1971 — Section 3

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High Courts15 Feb 1979

Tej Pal Oswal Vs Income Tax Officer and Others

Punjab And Haryana At Chandigarh · (1979) 118 ITR 21

Criminal Procedure Code, 1973 (CrPC) — Section 102, 457

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High Courts15 Feb 1979

Brij Mohan Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1979 P&H 203 : (1979) 2 ILR (P&H) 423

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6Motor Vehicles Act, 1939 — Section 110

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High Courts15 Feb 1979Dismissed

Bhagwan Dass Vs Shmt. Nirmal Kumari and Others

Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0008

Limitation Act, 1963 — Section 5

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High Courts15 Feb 1979Dismissed

Virender Mohan Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0002

Punjab Gram Panchayat Act, 1952 — Section 102

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High Courts14 Feb 1979Dismissed

Labh Singh and others Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0007

Penal Code, 1860 (IPC) — Section 34

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High Courts13 Feb 1979

Narain Motors Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1979) 120 ITR 106

Income Tax Act, 1961 — Section 256(2), 40A(2)

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High Courts13 Feb 1979

Hemco Industries (Pvt.) Ltd. Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (1979) 118 ITR 443

Income Tax Act, 1961 — Section 256(2)

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High Courts13 Feb 1979Allowed

Jagmal Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1979) 02 P&H CK 0021

Penal Code, 1860 (IPC) — Section 323, 325

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High Courts13 Feb 1979

State of Punjab and Others Vs Ram Singh

Punjab And Haryana At Chandigarh · AIR 1980 P&H 18 : (1980) 1 ILR (P&H) 1

Constitution of India, 1950 — Article 14Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 5Punjab Security of Land Tenures Act, 1953 — Section 13, 14, 18, 19, 31, 31

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High Courts13 Feb 1979