High Courts15 Nov 1979Allowed
Sher Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0012
Arms Act, 1959 — Section 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 4 of 21
High Courts14 Nov 1979
Deep Chand Vs Krishan Datt
Punjab And Haryana At Chandigarh · AIR 1980 P&H 150 : (1980) 2 ILR (P&H) 84
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts13 Nov 1979Dismissed
Harbans Singh Vs Gurdas Mal Mittal
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts12 Nov 1979
Assistant Collector, Customs and Central Excise Vs Kartar Singh, Joginder Singh and Amarjit Singh
Punjab And Haryana At Chandigarh · (1980) CENCUS 414
Customs Act, 1962 — Section 135
High Courts12 Nov 1979Allowed
Jagan Nath Vs Smt. Krishna Kumari Sharma
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0005
High Courts09 Nov 1979Allowed
Narinder Nath Vs Shamsher Singh and another
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0069
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts09 Nov 1979
Phool Chand Vs Amrit Lal
Punjab And Haryana At Chandigarh · AIR 1980 P&H 122
East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 33
High Courts09 Nov 1979
Commissioner of Income Tax Vs Pratap Chand Maheshwari
Punjab And Haryana At Chandigarh · (1980) 14 CTR 410 : (1980) 124 ITR 653
Income Tax Act, 1961 — Section 212, 273
High Courts09 Nov 1979
Waryam Singh and Others Vs The Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 177 : (1980) 2 ILR (P&H) 75
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Punjab Security of Land Tenures Act, 1953 — Section 10, 14, 9, 9(1)Punjab Tenancy Act, 1887 — Section 80, 86, 86(2)
High Courts09 Nov 1979Dismissed
Duli Chand Vs Bhagwanti and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 68
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 2(2)Hindu Marriage (Amendment) Act, 1974 — Section 23(4), 25, 26, 28, 28(1)Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 28
High Courts08 Nov 1979Allowed
Bachan Singh and others Vs Inder Singh and another
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0065
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2)
High Courts08 Nov 1979Allowed
Hari Kishan Vs Shankar Dass
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0052
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts08 Nov 1979
Jai Bharat Cold Storage and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 52 : (1980) 2 ILR (P&H) 101
Constitution of India, 1950 — Article 19(1), 226, 227Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 5
High Courts07 Nov 1979
Commissioner of Income Tax Vs Patiala Flour Mills Co. P. Ltd.
Punjab And Haryana At Chandigarh · (1980) 14 CTR 405 : (1980) 123 ITR 273
Companies (Profits) Surtax Act, 1964 — Section 2(5)
High Courts07 Nov 1979
Bhupinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 152
Punjab Security of Land Tenures Rules, 1956 — Rule 6, 6(5), 6(6)
High Courts07 Nov 1979
Commissioner of Income Tax Vs Patiala Flour Mills Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1980) 123 ITR 7
Income Tax Act, 1961 — Section 40, 40A(5), 80J
High Courts07 Nov 1979
CONTROLLER OF ESTATE DUTY Vs PARMJIT SINGH.
Punjab And Haryana At Chandigarh · (1980) 15 CTR 290
Estate Duty Act, 1953 — Section 2, 27, 9
High Courts06 Nov 1979Allowed
Naginder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0070
Opium Act, 1878 — Section 9(a)
High Courts06 Nov 1979Dismissed
Sujan Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0060
Penal Code, 1860 (IPC) — Section 403
High Courts06 Nov 1979Dismissed
Punjab Agricultural University and Another Vs Roop Singh and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 331
Air Force Act, 1950 — Section 18, 19Constitution of India, 1950 — Article 222(1), 309, 310, 311, 324Penal Code, 1860 (IPC) — Section 325, 341, 379