High Courts22 Nov 1979
The Kurukshetra University and Others Vs Rural College of Education, Kaithal
Punjab And Haryana At Chandigarh · AIR 1980 P&H 103 : (1980) 1 ILR (P&H) 436
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 3 of 21
High Courts22 Nov 1979Allowed
Daljit Singh and others Vs The Chief Sales Commissioner, Punjab, Jullundur and another
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0016
Constitution of India, 1950 — Article 226
High Courts21 Nov 1979
Commissioner of Income Tax Vs Justice S.C. Mital
Punjab And Haryana At Chandigarh · (1980) 3 TAXMAN 221
Income Tax Act, 1961 — Section 10, 10(13A)
High Courts21 Nov 1979
Commissioner of Income Tax Vs Justice S.C. Mittal
Punjab And Haryana At Chandigarh · (1980) 15 CTR 294 : (1980) 2 ILR (P&H) 164 : (1980) 121 ITR 503
Income Tax Act, 1961 — Section 10(13A)Income Tax Rules, 1962 — Rule 2A
High Courts21 Nov 1979
Commissioner of Income Tax Vs B.R. Tuli, Ex-Judge, Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (1980) 125 ITR 460
Income Tax Act, 1961 — Section 10(13A)Income Tax Rules, 1962 — Rule 2A
High Courts21 Nov 1979Dismissed
Ujagar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0006
Penal Code, 1860 (IPC) — Section 218
High Courts20 Nov 1979Allowed
Tilak Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 154
Criminal Procedure Code, 1898 (CrPC) — Section 342Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts20 Nov 1979
Pawan Kumar and Others Vs Champa Devi and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 265
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(3)
High Courts20 Nov 1979
Lalji Dass Vs Walaiti Ram
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0050
East Punjab Urban Rent Restriction Act, 1949 — Section 10(3)(a)(i)
High Courts20 Nov 1979Allowed
R.K. Jain Vs Khazan Singh
Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 687
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 Nov 1979
Kirpa Ram Ramji Dass Vs Income Tax Officer, A-Ward and Another
Punjab And Haryana At Chandigarh · (1980) 15 CTR 249 : (1982) 135 ITR 68
Income Tax Act, 1961 — Section 147
High Courts20 Nov 1979
Frontier Trading Company Vs P.N. Chaudhry, Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1982) 136 ITR 503
Income Tax Act, 1961 — Section 147
High Courts20 Nov 1979Allowed
Shmt. Dhapan Vs Vijay Singh and others
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts20 Nov 1979Allowed
Tilak Raj Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 154
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts19 Nov 1979
Pritam Singh and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0054
Penal Code, 1860 (IPC) — Section 324
High Courts19 Nov 1979Dismissed
Gurdial Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 122
Companies Act, 1956 — Section 235, 237Constitution of India, 1950 — Article 19(1), 19(2), 213, 310, 311Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts16 Nov 1979
Bhajan Lal Ahuja Vs M/s Dena Bank and others
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0066
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 8
High Courts16 Nov 1979
Hardwari Lal Vice-Chancellor Vs Chancellor M.D. University and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 414
Commissions of Inquiry Act, 1952 — Section 3, 3(1), 7Constitution of India, 1950 — Article 226Punjab General Clauses Act, 1898 — Section 14, 15(5), 19(1), 19(2), 8
High Courts16 Nov 1979
Bhajan Singh and Others Vs Bant Singh and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 149
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8
High Courts16 Nov 1979
Kanshi Rum Verma Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1980) 2 LLJ 96
Punjab Municipal Act, 1911 — Section 45(1)