High Courts21 Sept 1979Dismissed
Raj Kumar Vs Sukhdev and Another
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0032
East Punjab Urban Rent Restriction Act, 1949 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 8 of 21
High Courts20 Sept 1979Dismissed
Smt. Viran Bai Vs Smt. Natho and another
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0041
High Courts20 Sept 1979Allowed
Smt. Harbhajan Kaur Vs Jatinder Singh
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0014
High Courts20 Sept 1979Dismissed
Om Parkash Vs Ved Parkash and others
Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 57
High Courts18 Sept 1979Allowed
Kalu Ram and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts17 Sept 1979
Biro and Another Vs Banta Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 164
Evidence Act, 1872 — Section 50, 60Hindu Succession Act, 1956 — Section 25Penal Code, 1860 (IPC) — Section 299, 300, 304
High Courts17 Sept 1979
Commissioner of Income Tax Vs Anand Sarup
Punjab And Haryana At Chandigarh · (1980) 14 CTR 95 : (1980) 121 ITR 873
Income Tax Act, 1961 — Section 2(31), 2(7), 64, 64(1)
High Courts14 Sept 1979
Groz-Beckert Saboo Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 14 CTR 383 : (1981) 127 ITR 608
Income Tax Act, 1961 — Section 256(1)
High Courts13 Sept 1979
State Bank of India Vs Neelam Sharma and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 251
Civil Procedure Code, 1908 (CPC) — Section 20State Bank of India Act, 1955 — Section 16(1)
High Courts12 Sept 1979
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) CriLJ 542
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Sept 1979
Bhajan Lal and Another Vs The Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 23
Punjab Security of Land Tenures Act, 1953 — Section 18, 18(2), 19
High Courts11 Sept 1979
Hindustan Steel Forgings Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 14 CTR 389 : (1980) 121 ITR 793
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 139(8), 183, 185(1)
High Courts11 Sept 1979
State of Haryana Vs Kailashwati and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 117 : (1980) 1 ILR (P&H) 525
Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(3)Land Acquisition Act, 1894 — Section 23(1), 23(2), 28, 34, 4
High Courts11 Sept 1979Allowed
Surjit Kaur Vs Tirath Singh
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts11 Sept 1979
Boota Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) CriLJ 336
Opium Act, 1878 — Section 9(a)
High Courts10 Sept 1979
Commissioner of Income Tax Vs Om Parkash Behl
Punjab And Haryana At Chandigarh · (1980) 15 CTR 272 : (1981) 132 ITR 342
Income Tax Act, 1961 — Section 37, 37(1)
High Courts10 Sept 1979
Amar Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 121 ITR 161 : (1980) 3 TAXMAN 162
Income Tax Act, 1961 — Section 147, 148, 230, 256(1), 256(2)
High Courts10 Sept 1979
Gurmail Singh Vs Bhuchari
Punjab And Haryana At Chandigarh · AIR 1980 P&H 120
Hindu Marriage Act, 1955 — Section 24, 9
High Courts10 Sept 1979
Hira Lal Ram Dayal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1979) 2 TAXMAN 579
Income Tax Act, 1961 — Section 256(2), 271(1)(a), 271(1)(c), 274(2), 55(2)
High Courts10 Sept 1979
Commissioner of Income Tax Vs Kishan Chand Maheshwari Dass
Punjab And Haryana At Chandigarh · (1980) 14 CTR 90 : (1980) 121 ITR 232
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD