High Courts29 Sept 1978Dismissed
Shrimati Surjit Kaur Bajwa Vs Capt. Kohar Singh and another
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0025
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 7 of 19
High Courts29 Sept 1978Dismissed
Darshan Lal and others Vs Naranjan Singh and others
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0012
Punjab Tenancy Act, 1887 — Section 99(1)
High Courts28 Sept 1978Dismissed
The Amritsar Improvement Trust Vs Smt. Ishri Devi
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts27 Sept 1978Dismissed
Balbir Kaur and Others Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 295
Civil Procedure Code, 1908 (CPC) — Section 2(10), 2(11), 50, 60, 60(1)
High Courts27 Sept 1978
Jarnail Singh Vs Shakuntla Devi
Punjab And Haryana At Chandigarh · AIR 1979 P&H 68
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 500
High Courts27 Sept 1978
Naresh Kumar Vs Hakam Singh and others
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0022
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts27 Sept 1978Allowed
Ramji Dass and others Vs Dhanti Ram and others
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0021
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts27 Sept 1978
Mana Vs Dalel
Punjab And Haryana At Chandigarh · AIR 1979 P&H 39
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts27 Sept 1978Allowed
Daya Wanti and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0010
Penal Code, 1860 (IPC) — Section 494
High Courts25 Sept 1978Allowed
Pushpa Wanti Vs Majesar Dass
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 244 : (1979) 81 PLR 417
Criminal Procedure Code, 1973 (CrPC) — Section 252, 254, 255, 256, 257Penal Code, 1860 (IPC) — Section 323, 504
High Courts25 Sept 1978
Ram Sarup and Another Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 65 : (1979) 1 ILR (P&H) 64
Civil Procedure Code, 1908 (CPC) — Section 14(2), 48, 48(1), 48(2)Limitation Act, 1963 — Article 136, 181, 182, 183, 28
High Courts22 Sept 1978
Dinesh Saha Vs Sat Narain Kukara
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Sept 1978
Tara Singh Vs Nathu Ram
Punjab And Haryana At Chandigarh · AIR 1979 P&H 75
Punjab Debtors Protection Act, 1936 — Section 11Punjab Registration Money Lenders Act, 1938 — Section 3
High Courts20 Sept 1978
Bhai Sher Jang Singh and Another Vs Virinder Kaur
Punjab And Haryana At Chandigarh · (1979) CriLJ 493 : (1979) 1 ILR (P&H) 234
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 2, 4, 7Hindu Marriage Act, 1955 — Section 27
High Courts19 Sept 1978
Bb. Inderjit Kaur Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1979) 119 ITR 254
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1922 — Section 34, 34(1)
High Courts14 Sept 1978
Surmukh Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1978) ILR (P&H) 596 : (1978) PLJ 348 : (1984) RRR 363
High Courts14 Sept 1978
Suresh Kumar Vs Bhim Sain
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 225 : (1978) 2 RCR(Rent) 631
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1), 13(2), 13(3)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1, 13Haryana Urban (Control of Rent and Eviction) Amendment Act, 1978 — Section 1, 1(3), 2
High Courts14 Sept 1978Dismissed
Thakardwara Bhagwan Naryana Pandori Dham Mahantan Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0002
Punjab Land Reforms Act, 1972 — Section 8
High Courts12 Sept 1978
Subash Chander and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0034
Penal Code, 1860 (IPC) — Section 302, 323
High Courts12 Sept 1978
Mathra Singh and Another Vs Arjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 40
Partnership Act, 1932 — Section 29