High Courts26 Oct 1978
Commissioner of Income Tax Vs Hardit Singh Pal Chand and Co.
Punjab And Haryana At Chandigarh · (1979) 8 CTR 365 : (1979) 2 ILR (P&H) 23 : (1979) 120 ITR 289
Income Tax Act, 1961 — Section 184, 185
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 5 of 19
High Courts26 Oct 1978Dismissed
Harchand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 29
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105
High Courts25 Oct 1978
Munshi Ram Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 126 ITR 663
Income Tax Act, 1961 — Section 68
High Courts24 Oct 1978
Gian Das etc. Vs Des Raj Dass etc.
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Oct 1978Allowed
Swinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0033
Penal Code, 1860 (IPC) — Section 394
High Courts24 Oct 1978
Surjit Singh Vs Sardara Singh and another
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Oct 1978
Nasib Singh Vs Om Prakash and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 96 : (1979) 2 ILR (P&H) 18 : (1979) 1 RCR(Rent) 591
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts23 Oct 1978
Gram Panchayat, Moranwali Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) PLJ 390 : (1985) RRR 474
High Courts23 Oct 1978Dismissed
Shiv Shankar Dall Mills Vs The Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1979) 43 STC 191
Constitution of India, 1950 — Article 19Punjab General Sales Tax Act, 1948 — Section 10
High Courts20 Oct 1978Allowed
Amar Nath Vs The Financial Commissioner, Taxation, Punjab and others
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0021
Constitution of India, 1950 — Article 226
High Courts20 Oct 1978Allowed
Bhag Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0015
Penal Code, 1860 (IPC) — Section 302, 458
High Courts19 Oct 1978Allowed
Roshan Lal Vs Smt. Kadembari
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0039
Hindu Marriage Act, 1955 — Section 12
High Courts19 Oct 1978Allowed
Bhag Singh and others Vs Bhaika Bhag Cooperative Society Limited Dialpura
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Oct 1978Dismissed
Bhupinder Singh Sandhu Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 248
Constitution of India, 1950 — Article 226, 226(3), 227Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 14, 15, 21, 4, 5
High Courts19 Oct 1978
Bachan Dass and Another Vs Shiromani Gurdwara Parbandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1979 P&H 91
Punjab Land Revenue Act, 1887 — Section 37, 45Sikh Gurdwaras Act, 1925 — Section 10, 7(1), 7(3), 8, 9Specific Relief Act, 1963 — Section 42
High Courts13 Oct 1978Dismissed
Nand Lal Vs Mst. Naraini Devi
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0043
Hindu Marriage Act, 1955 — Section 26
High Courts13 Oct 1978Dismissed
Smt. Lila Devi Vs Tarlok Chand
Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0042
Hindu Marriage Act, 1955 — Section 24
High Courts13 Oct 1978Dismissed
Indrawati Vs Jagmal and another
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 386
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts13 Oct 1978
Indrawati Vs Jagmal and Another
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 386
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts13 Oct 1978
COMMISSIONER OF INCOME TAX Vs DR. SAJJAN SINGH MALIK.
Punjab And Haryana At Chandigarh · (1979) 9 CTR 21
Income Tax Act, 1961 — Section 271