High Courts05 Jan 1978Dismissed
Ram Kishan Vs The Secretary Transport, Punjab Government Chandigarh and others
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0037
Motor Vehicles Act, 1988 — Section 110
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 19 of 19
High Courts04 Jan 1978Allowed
Ramesh Kumar Vs Capt. B.S. Sandhu
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts03 Jan 1978Dismissed
Kehar Singh Vs Sukhdev Singh and others
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0033
High Courts03 Jan 1978Allowed
Smt. Pushpa Rani Vs Shri Asa Nand
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0029
Hindu Marriage Act, 1955 — Section 24
High Courts03 Jan 1978Dismissed
Krishan Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 239
Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(3), 10(4), 11Prevention of Food Adulteration Rules, 1955 — Rule 12
High Courts03 Jan 1978Dismissed
Krishan Lal etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 239
Prevention of Food Adulteration Act, 1954 — Section 16(1)(c)