High Courts07 Feb 1978Dismissed
State of Punjab Vs Des Raj
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 331
Criminal Procedure Code, 1973 (CrPC) — Section 340, 342, 510A, 540Punjab Excise Act, 1914 — Section 25, 61(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 17 of 19
High Courts07 Feb 1978
The State of Punjab Vs Des Raj
Punjab And Haryana At Chandigarh · (1978) CriLJ 1329
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts06 Feb 1978
Gian Singh Vs Joginder Singh and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0037
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts06 Feb 1978Dismissed
Tara Singh and others Vs Kehar Singh and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0017
Transfer of Property Act, 1882 — Section 55(6)(b)
High Courts03 Feb 1978Allowed
Ran Singh Kalson Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 317
Constitution of India, 1950 — Article 226, 227Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 3, 4, 5, 6, 7Punjab Police Rules, 1934 — Rule 13.17, 13.17(3)
High Courts03 Feb 1978Allowed
Ran Singh Kalson Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 317
Constitution of India, 1950 — Article 226
High Courts03 Feb 1978Allowed
Baljit Singh Bhatia Vs Kulwant Singh and others
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 259
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Feb 1978Allowed
Hari Chand and another Vs Het Ram and another
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0001
High Courts02 Feb 1978
Hardwari Lal Vs Pohkar Mal and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 230
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts01 Feb 1978
Hakmi and Others Vs Pitamber and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 145
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts31 Jan 1978Dismissed
Bir Singh Vs Harjinder Kaur and others
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 440
High Courts27 Jan 1978
Amolak Singh Vs Madanlal
Punjab And Haryana At Chandigarh · AIR 1978 P&H 211 : (1978) 1 RCR(Rent) 463
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 107East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts25 Jan 1978Dismissed
Manjit Singh Vs Shri Kabul Singh, Assistant Registrar, Co-Operative Societies Sangrur and others
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0006
Punjab Co-operative Societies Act, 1961 — Section 85(1)
High Courts25 Jan 1978Allowed
Jagan Nath Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0001
Penal Code, 1860 (IPC) — Section 376
High Courts24 Jan 1978Dismissed
Shri Prem Kumar Bhagowalia Vs The Deputy Registrar, C Operative Societies, Gurdaspur and others
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0036
Constitution of India, 1950 — Article 226
High Courts24 Jan 1978Allowed
Mst. Prito Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)
High Courts23 Jan 1978Dismissed
Waryam Singh and another Vs The Financial Commissioner and others
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0032
Constitution (Forty-Second Amendment) Act, 1976 — Section 58Constitution of India, 1950 — Article 136
High Courts23 Jan 1978Dismissed
The State of Haryana Vs Rajeshwar Parshad and Another
Punjab And Haryana At Chandigarh · (1978) 42 STC 196
Criminal Procedure Code, 1973 (CrPC) — Section 165Penal Code, 1860 (IPC) — Section 186, 34, 353Punjab General Sales Tax Act, 1948 — Section 10, 13, 14, 3
High Courts23 Jan 1978
Constable Ram Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0012
Prevention of Corruption Act, 1988 — Section 5(2)
High Courts23 Jan 1978Allowed
Ravi Kumar Vs Smt. Nirmal Devi
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0009
Hindu Marriage Act, 1955 — Section 9