High Courts14 Mar 1978Dismissed
Amar Nath Vs Rattan Lal and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0012
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 15 of 19
High Courts13 Mar 1978
Durga Vs Gram Panchayat Sarhala
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 1
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 13, 133, 226, 227, 227(1)English Interpretation Act, 1889 — Section 38, 38(2)
High Courts13 Mar 1978Allowed
Durga Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 1
Constitution of India, 1950 — Article 227
High Courts08 Mar 1978
Darshna Devi and Others Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 265
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 10, Order 13 Rule 11, Order 13 Rule 3, Order 13 Rule 4Motor Vehicles Act, 1988 — Section 110C, 110DPunjab Motor Accidents Claims Tribunal Rules, 1964 — Rule 20
High Courts06 Mar 1978
Om Parkash Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 272
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Mar 1978
Delhi Automobiles P. Ltd. Vs Maruti Ltd.
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 676 : (1978) 2 ILR (P&H) 381
Companies Act, 1956 — Section 433, 439
High Courts04 Mar 1978Allowed
Faqir Chand Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0042
Opium Act, 1878 — Section 9
High Courts03 Mar 1978Dismissed
State of Punjab Vs Radha Kishan
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0034
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Mar 1978
Pritam Singh Vs Sarup Singh and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts02 Mar 1978
Jagatjit Distilling and Allied Industries Limited Vs The Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1978) 42 STC 233
Punjab General Sales Tax Act, 1948 — Section 21, 21A, 22
High Courts02 Mar 1978
Sant Ram Vs Renu
Punjab And Haryana At Chandigarh · AIR 1978 P&H 267 : (1978) 2 ILR (P&H) 185
Court fees Act, 1870 — Section 7Punjab Courts (Haryana Amendment) Act, 1977 — Section 2, 39Punjab Courts Act, 1918 — Section 39, 39(1), 39(1A)
High Courts01 Mar 1978Dismissed
Sham Singh Vs Ronak @ Ronak Singh and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0036
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts28 Feb 1978Dismissed
Inderjit and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0035
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts28 Feb 1978
M/s Radha Balabh and Sons Vs Ganga Din Har Parshad
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0032
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Feb 1978Dismissed
Balwant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0011
Penal Code, 1860 (IPC) — Section 34
High Courts28 Feb 1978
Inderjit Dewan Chand and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) CriLJ 1327 : (1978) 80 PLR 341
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts28 Feb 1978
Radha Balabh and Sons Vs Ganga Din Har Parshad
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 170
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, 115 , 115(2)Limitation Act, 1963 — Article 123
High Courts28 Feb 1978
The Jullundur Ex-Servicemen Motor Transport Co-operative Society Ltd. Vs The General Assurance Society Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 336 : (1978) 2 ILR (P&H) 175
Arbitration Act, 1940 — Section 34
High Courts23 Feb 1978Dismissed
R.N. Khanna and another Vs Smt. Kailash Rani and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0005
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts22 Feb 1978
Mahant Tehal Dass Vs Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 131
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 3Constitution of India, 1950 — Article 13, 14, 19, 19(1), 26Sikh Gurdwaras Act, 1925 — Section 10, 11, 12, 12(11), 127A