High Courts27 Mar 1978
Mohan Singh Vs Smt. Balbir Kaur etc.
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0010
Court Fees Act, 1870 — Article 1 Schedule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 14 of 19
High Courts23 Mar 1978
Batala Popular Wood Works Co-Operative Industrial Society Ltd. and Others Vs The Registrar Co-Operative Societies etc.
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 204 : (1978) 80 PLR 608
High Courts23 Mar 1978
Sewa Singh Vs Col. Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · (1979) 49 CompCas 920
Motor Vehicles Act, 1939 — Section 103A
High Courts23 Mar 1978Allowed
The Batala Popular Wood Works Co-Operative Industrial Society Limited, Batala and others Vs The Registrar, Co-Operative Societies, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0006
Punjab Co-operative Societies Rules, 1963 — Rule 20
High Courts22 Mar 1978Allowed
Darshan Kumar and another Vs Raghunandan Sharma
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 200 : (1978) 80 PLR 368
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts22 Mar 1978Allowed
Tejinder Paul Mann Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0008
Constitution of India, 1950 — Article 226
High Courts22 Mar 1978Allowed
Darshan Kumar and Another Vs Raghunandan Sharma
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 200 : (1978) 80 PLR 368
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2), 97(2), 97(3)General Clauses Act, 1897 — Section 6
High Courts21 Mar 1978Dismissed
Shri Ashwani Kumar Sehgal Vs Smt. Swatantar Sehgal
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0040
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts20 Mar 1978
Court on its own Motion Vs Bansi Lal and Another
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 63
Advocates Act, 1961 — Section 49Contempt of Courts (Punjab and Haryana) Rules, 1974 — Rule 1, 15(3), 19, 2, 4Contempt of Courts Act, 1971 — Section 10, 12, 13, 15, 15(2)
High Courts20 Mar 1978Allowed
Smt. Suraswati Devi Vs Hari Chand
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 804
Limitation Act, 1963 — Section 5
High Courts20 Mar 1978Dismissed
Smt. Parmeshwar Devi and others Vs Shri Sadhu Ram
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0002
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Mar 1978Dismissed
Gokal Chand and others Vs Puran and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0035
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Mar 1978
Amrik Singh Vs Daljit Singh
Punjab And Haryana At Chandigarh · (1978) PLJ 172 : (1984) RRR 369
High Courts17 Mar 1978Allowed
Gurdev Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0017
Land Acquisition Act, 1894 — Section 4
High Courts17 Mar 1978Dismissed
Surat Singh Vs Jagdish and Others
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 193
Court Fees Act, 1870 — Section 7
High Courts17 Mar 1978Dismissed
Surat Singh Vs Jagdish and others
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 193
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts16 Mar 1978
Union of India and Others Vs Diwan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 258
High Courts16 Mar 1978
Mohinder Singh Vs Ludhiana Co-op.Marketing Society Ltd.
Punjab And Haryana At Chandigarh · (1978) ILR (P&H) 521 : (1978) PLJ 201 : (1984) RRR 382
High Courts15 Mar 1978
Inderjit Singh Vs Randhir Singh
Punjab And Haryana At Chandigarh · AIR 1978 P&H 260 : (1978) 1 RCR(Rent) 811
Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)
High Courts14 Mar 1978
Gurdev Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 263 : (1978) 2 ILR (P&H) 189 : (1981) 83 PLR 416
Land Acquisition Act, 1894 — Section 4