High Courts04 May 1978
Union of India Vs Bakhtawar Singh and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 321 : (1978) 2 ILR (P&H) 389
Motor Vehicles Act, 1939 — Section 110
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 12 of 19
High Courts03 May 1978Dismissed
Angrez Singh etc. Vs Sadha Singh etc.
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 May 1978
Commissioner of Income Tax Vs Ghansham Dass Mukim
Punjab And Haryana At Chandigarh · (1979) 118 ITR 930
Income Tax Act, 1961 — Section 3(1)
High Courts01 May 1978
Bhagwan Dass and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0026
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts01 May 1978Allowed
Gian Singh Chhabra Vs The Sales Tax Tribunal and Others
Punjab And Haryana At Chandigarh · (1978) 42 STC 241
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 21, 5
High Courts30 Apr 1978
Suresh Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 04 P&H CK 0024
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts27 Apr 1978
Charanji Lal and Others Vs Financial Commissioner Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 326 : (1978) 2 ILR (P&H) 361
Constitution of India, 1950 — Article 226
High Courts26 Apr 1978Dismissed
Sushil Kumari and Others Vs Rameshwar Lal and Others
Punjab And Haryana At Chandigarh · (1978) ACJ 460
High Courts26 Apr 1978Allowed
Smt. Dalbir Kaur Vs Smt. Amar Kaur
Punjab And Haryana At Chandigarh · (1978) 04 P&H CK 0008
Evidence Act, 1872 — Section 65
High Courts25 Apr 1978Allowed
Shri D.N. Rampal Assistant Advocate General, Punjab Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 04 P&H CK 0004
Constitution of India, 1950 — Article 311
High Courts19 Apr 1978Allowed
Kumari Surinder Kaur and another Vs Bhagat Singh and others
Punjab And Haryana At Chandigarh · (1978) 04 P&H CK 0025
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Apr 1978Dismissed
Anand Kumar Vs Dhani Ram and Others
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 329
Civil Procedure Code, 1908 (CPC) — Section 115Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 17, 18, 20, 21, 22
High Courts15 Apr 1978
Charan Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 04 P&H CK 0001
Constitution of India, 1950 — Article 226
High Courts12 Apr 1978Allowed
Phool Mati Vs Jai Singh and others
Punjab And Haryana At Chandigarh · (1978) ACJ 319
High Courts12 Apr 1978
State of Haryana Vs Mehal Singh and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 341 : (1978) CriLJ 1810 : (1978) 2 ILR (P&H) 44
Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 167(2), 170, 173(2)
High Courts12 Apr 1978
Amar Das Chela Jai Ram Dass of Nabha Vs The Shiromani Gurdwara Parbandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1978 P&H 273
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 92Sikh Gurdwaras Act, 1925 — Section 10, 13, 14, 14(1), 148F
High Courts12 Apr 1978Allowed
Phool Mati Vs Jai Singh and Others
Punjab And Haryana At Chandigarh · (1978) ACJ 319
High Courts11 Apr 1978
Gajjan Singh Vs Ram Lok
Punjab And Haryana At Chandigarh · AIR 1978 P&H 307 : (1978) 1 RCR(Rent) 808
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15
High Courts10 Apr 1978
Elveena Vs Gopal Durjan Singh
Punjab And Haryana At Chandigarh · AIR 1979 P&H 4
Divorce Act, 1869 — Section 10
High Courts07 Apr 1978Dismissed
Gurmeet Kaur Vs Narinder Singh
Punjab And Haryana At Chandigarh · (1978) 04 P&H CK 0019
Hindu Marriage Act, 1955 — Section 12