High Courts23 Jan 1978Allowed
Bishan Dial and another Vs Joginder Singh and another
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0008
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 18 of 19
High Courts20 Jan 1978Allowed
Mekhan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0031
Opium Act, 1878 — Section 9(a)
High Courts19 Jan 1978Dismissed
Madan Lal Vs Vir Inder Kumar Kaura
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 376
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 1978
M/s. Neelam Finance and Trading Co. (P) Ltd. Vs Punjab State etc.
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0010
Land Acquisition Act, 1894 — Section 4
High Courts18 Jan 1978
Bhagwan Singh Vs Kalu
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 15 : (1978) 80 PLR 427
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 4(3), 122, 128(1), 157
High Courts17 Jan 1978Dismissed
Union of India Vs M/s Hira Lal Sud and others
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0018
Arbitration Act, 1940 — Section 34
High Courts13 Jan 1978
Balbir Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 142 : (1979) CriLJ 102
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 36
High Courts13 Jan 1978
Jog Raj and Another Vs Banarsi Dass and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 189 : (1978) 2 ILR (P&H) 8
Land Acquisition Act, 1894 — Section 11, 18, 31
High Courts13 Jan 1978
Chanan Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 1 : (1978) 80 PLR 242
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts13 Jan 1978Allowed
Chanan Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 1 : (1978) 80 PLR 242
Penal Code, 1860 (IPC) — Section 161
High Courts12 Jan 1978Allowed
Banarsi @ Benarsi Dass Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0030
Penal Code, 1860 (IPC) — Section 366
High Courts12 Jan 1978Dismissed
Ravinder Kumar Jain Vs Punjab Registered (Iron and Steel) Stockholders Association Ltd.
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 401
Companies Act, 1956 — Section 166, 171
High Courts12 Jan 1978Dismissed
Smt. Sunita Devi Vs Shri Raj Pal Kaushal
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0002
Guardians and Wards Act, 1890 — Section 25
High Courts10 Jan 1978
Sunder Singh and Another Vs Beas Construction Board, New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 1 : (1978) 37 FLR 187 : (1979) 1 ILR (P&H) 45
Industrial Disputes Act, 1947 — Section 2, 25
High Courts10 Jan 1978Dismissed
Sohan Singh and others Vs The Union Territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 294 : (1978) 80 PLR 235
Constitution of India, 1950 — Article 226
High Courts10 Jan 1978Dismissed
Sohan Singh etc. Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 294 : (1978) 80 PLR 235
Capital of Punjab (Development and Regulation) Act, 1952 — Section 15Constitution of India, 1950 — Article 14, 226, 227Punjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 5
High Courts10 Jan 1978
In Re: Chandigarh Tourist Syndicate P. Ltd. Charan Singh Kharbanda and Others
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 267
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9
High Courts09 Jan 1978Allowed
Arjan Radio House Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1978) 41 STC 360
Punjab General Sales Tax Act, 1948 — Section 11A, 26
High Courts09 Jan 1978Dismissed
Hans Raj and another Vs Balraj Singh
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 346
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts06 Jan 1978
Raj Kumar Vs Harbans Lal and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 186 : (1978) 1 RCR(Rent) 360
East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 106, 114