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Punjab And Haryana At Chandigarh judgments, 1978

366 judgments · page 8 of 19

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High Courts12 Sept 1978Allowed

Rattan Kaur and others Vs Maluk Singh and others

Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0006

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)
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High Courts11 Sept 1978Dismissed

Ishar Singh Vs The Financial Commissioner (Revenue) Punjab and others

Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0007

Constitution of India, 1950 — Article 226
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High Courts08 Sept 1978Allowed

Nirmal Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0026

Opium Act, 1878 — Section 9
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High Courts08 Sept 1978Allowed

Harish Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts07 Sept 1978

Piara Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1979) CriLJ 498

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 100, 148, 149, 302, 307
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High Courts06 Sept 1978

Meera and Company Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 217 : (1979) 120 ITR 564

Income Tax Act, 1961 — Section 160, 161, 166, 2(31), 4
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High Courts06 Sept 1978Dismissed

H.B. Joshi Vs The Election Dispute Committee, Trained Nurses Association of India and others

Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0028

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
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High Courts06 Sept 1978

Mohinder Kaur Vs Bhag Ram

Punjab And Haryana At Chandigarh · AIR 1979 P&H 71

Hindu Marriage Act, 1955 — Section 10, 9
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High Courts05 Sept 1978

Shiromani Gurdwara Parbandhak Committee, Amritsar Vs Ishar Dass

Punjab And Haryana At Chandigarh · AIR 1979 P&H 44

Sikh Gurdwaras Act, 1925 — Section 14, 16(1), 16(2), 7, 7(3)
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High Courts05 Sept 1978Dismissed

Subhash Chander and Co. Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (1979) 44 STC 331

Constitution of India, 1950 — Article 14Punjab General Sales Tax Act, 1948 — Section 11, 20, 5
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High Courts01 Sept 1978Dismissed

Kehar Singh Vs Bal Kishan Etc.

Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 152

Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 145(4), 146(1)
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High Courts01 Sept 1978Allowed

Mangal Singh Vs Rajinder Singh and others

Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts29 Aug 1978

Mohinder Singh and Others Vs Teja Singh and Others

Punjab And Haryana At Chandigarh · AIR 1979 P&H 47 : (1979) 1 ILR (P&H) 141

Civil Procedure Code, 1908 (CPC) — Section 152
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High Courts27 Aug 1978

State of Punjab Vs Mehar Singh and others

Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0017

Penal Code, 1860 (IPC) — Section 302, 34
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High Courts24 Aug 1978

Nasib Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1979) ILR (P&H) 188 : (1979) PLJ 15 : (1985) RRR 535

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High Courts24 Aug 1978

Harvinder Kaur and Another Vs Godha Ram and Another

Punjab And Haryana At Chandigarh · AIR 1979 P&H 76 : (1979) 1 ILR (P&H) 147

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115
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High Courts23 Aug 1978

The State of Punjab Vs Dewan Chand and Others

Punjab And Haryana At Chandigarh · AIR 1979 P&H 46 : (1979) 1 ILR (P&H) 138

Constitution of India, 1950 — Article 14, 19Punjab Municipal Act, 1911 — Section 10, 11, 4, 5, 6
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High Courts22 Aug 1978

Bhim Sain Sudarshan Kumar Vs The State

Punjab And Haryana At Chandigarh · (1979) 43 STC 58

Central Sales Tax Act, 1956 — Section 10, 10A, 8Punjab General Sales Tax Act, 1948 — Section 22
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High Courts22 Aug 1978Dismissed

Mithan Lal Vs Ganga Devi Trust

Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 355

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35, 115, 115(1), 115(2), 47
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High Courts22 Aug 1978Dismissed

Smt. Surindbr Kaur Vs Shri Kirpal Singh

Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0001

Hindu Marriage Act, 1955 — Section 13
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