High Courts21 Aug 1978
Chand Kaur Vs Jang Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 16
Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 9 of 19
High Courts18 Aug 1978Allowed
Vijay Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0023
Punjab Excise Act, 1914 — Section 61(i)(a)
High Courts18 Aug 1978Dismissed
Chanan Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Aug 1978
Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 19 : (1979) 1 ILR (P&H) 115
Haryana Ceiling on Land Holdings Act, 1972 — Section 10, 11, 12, 18(7), 18(8)
High Courts18 Aug 1978
Inder Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 5
Punjab Land Reforms Act, 1972 — Section 5(1)
High Courts17 Aug 1978
Inderjit Vs Shanti Devi and others
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts17 Aug 1978Allowed
Balwant Rai and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0022
Penal Code, 1860 (IPC) — Section 302
High Courts14 Aug 1978Dismissed
Ganesh Dall and Rice Mills Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 43 STC 399
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 286, 304
High Courts14 Aug 1978Dismissed
Surja Ram Cotton Ginning and Pressing Factory Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 106 : (1979) 44 STC 21
Constitution of India, 1950 — Article 14, 20
High Courts11 Aug 1978
Ajaib Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0003
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts09 Aug 1978Dismissed
Birla Cotton Spinning and Weaving Mills Ltd. and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 92 : (1979) 43 STC 158
Constitution of India, 1950 — Article 19Punjab General Sales Tax Act, 1948 — Section 2
High Courts08 Aug 1978Dismissed
Fairdeal Agencies Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 80 : (1979) 44 STC 231
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 14
High Courts07 Aug 1978Dismissed
State of Haryana and others Vs Gram Panchayat, Dera Fateh Singh, Tehsil Gulha and others
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0025
Punjab Gram Panchayat Act, 1952 — Section 4
High Courts07 Aug 1978Dismissed
Avon Scales Company Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 76 : (1978) 42 STC 363
Haryana General Sales Tax Act, 1973 — Section 40
High Courts01 Aug 1978Dismissed
Ram Rattan Dass Mohan Lal of Dabwali Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 43 STC 154
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226, 286Punjab General Sales Tax Act, 1948 — Section 5
High Courts01 Aug 1978Dismissed
Kultar Singh and Bros. and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1979) 44 STC 330
Central Sales Tax Act, 1956 — Section 8, 9Punjab General Sales Tax Act, 1948 — Section 5
High Courts31 Jul 1978
Surjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 65 : (1979) 1 ILR (P&H) 178
Constitution of India, 1950 — Article 226Punjab Urban Estates (Sales of Sites) Rules, 1965 — Rule 5, 5(3)
High Courts28 Jul 1978
Gursharan Singh Vs Bhajan Lal
Punjab And Haryana At Chandigarh · (1978) PLJ 402 : (1984) RRR 390
High Courts28 Jul 1978Dismissed
Jaswinder Kaur alias Simerjit Kaur Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (1978) 07 P&H CK 0005
Hindu Marriage Act, 1955 — Section 9
High Courts27 Jul 1978Allowed
Rajendra Steel Re-Rolling Mills Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 42 STC 366
Central Sales Tax Act, 1956 — Section 3