High Courts28 Nov 2025Allowed
V K Sales and Construction Co Vs Union of India and Ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1811
Arbitration and Conciliation Act, 1996- Section 11
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 23 of 609
High Courts27 Nov 2025Disposed Of
Jugal Kishore @ Lucky Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 11 J&K CK 1810
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 21, 22, 25, 26, 27, 29Bharatiya Nagarik Suraksha Sanhita, 2023- Section 116, 129, 136
High Courts26 Nov 2025Disposed Of
Union of India & Ors Vs Manzoor Ahmad & anr
Jammu And Kashmir High Court · (2025) 11 J&K CK 1809
High Courts25 Nov 2025Disposed Of
Tara Singh Vs UT of J&K and Ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1808
High Courts25 Nov 2025Disposed Of
UT of J&K and others Vs Ashwani Kumar Katotra
Jammu And Kashmir High Court · (2025) 11 J&K CK 1807
High Courts24 Nov 2025Allowed
Mohd Rafiq Vs Union Territory of Jammu & Kashmir
Jammu And Kashmir High Court · (2025) 11 J&K CK 1806
Constitution of India, 1950- Article 22(5)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 126
High Courts20 Nov 2025Disposed Of
Surjit Kour Vs Union of India
Jammu And Kashmir High Court · (2025) 11 J&K CK 1805
Armed Forces Tribunal Act, 2007- Section 14Army Rules, 1954- Rule 13(3)
High Courts18 Nov 2025Disposed Of
Dir. Gen. Border Security Force Vs Santosh Kak and Anr
Jammu And Kashmir High Court · (2025) 11 J&K CK 1802
High Courts17 Nov 2025Disposed Of
Zahoor Ahmad Rada Vs Union Territory of J&K
Jammu And Kashmir High Court · (2025) 11 J&K CK 1804
Drugs and Cosmetics Act, 1940- Section 18, 23, 24, 25, 27, 28
High Courts17 Nov 2025Dismissed
State of J&K Vs Bashir Ahmed
Jammu And Kashmir High Court · (2025) 11 J&K CK 1803
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20, 42, 50, 52, 53, 55, 57
High Courts13 Nov 2025Dismissed
UT of J&K and ors Vs Parvez Ahmed
Jammu And Kashmir High Court · (2025) 11 J&K CK 1801
Constitution of India, 1950- Article 215, 226Jammu And Kashmir Contempt of Courts Act, 1997- Section 20
High Courts13 Nov 2025Disposed Of
Shakuntala Singh Vs Union of India
Jammu And Kashmir High Court · (2025) 11 J&K CK 1800
High Courts13 Nov 2025Dismissed
State of Jammu & Kashmir Vs Om Singh Bandral
Jammu And Kashmir High Court · (2025) 11 J&K CK 1799
High Courts13 Nov 2025Dismissed
Union of India Vs JC-594381L Ex Sub Parshotam lal
Jammu And Kashmir High Court · (2025) 11 J&K CK 1798
Constitution of India, 1950- Article 226
High Courts13 Nov 2025Disposed Of
Bhanu Partap Singh Manhas Vs U.T of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 11 J&K CK 1797
High Courts12 Nov 2025Dismissed
State Vs Ved Parkash
Jammu And Kashmir High Court · (2025) 11 J&K CK 1796
High Courts12 Nov 2025Disposed Of
Mohd. Qasim Vs Mir Mohd. & Anr
Jammu And Kashmir High Court · (2025) 11 J&K CK 1795
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 9 Rule 13
High Courts10 Nov 2025Disposed Of
Karnail Singh Vs U.T of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 11 J&K CK 1794
Constitution of India, 1950- Article 226
High Courts08 Nov 2025Dismissed
Sunil Singh Vs Krishan Lal Gupta
Jammu And Kashmir High Court · (2025) 11 J&K CK 1793
Code of Civil Procedure, 1908- Section 9, Order 7 Rule 11
High Courts07 Nov 2025Disposed Of
Angraiz Singh and others Vs Anuradha Gupta and another
Jammu And Kashmir High Court · (2025) 11 J&K CK 1791