High Courts18 Oct 2025Disposed Of
Fareed Ahmed Vs UT of J&K
Jammu And Kashmir High Court · (2025) 10 J&K CK 1157
Indian Penal Code, 1860 - Section 120(b), 212, 323, 366, 376, 506Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 25 of 609
High Courts17 Oct 2025Disposed Of
Union of India Vs D. Khosla & Co
Jammu And Kashmir High Court · (2025) 10 J&K CK 1156
Code of Civil Procedure, 1908 - Order 47 and Rule 1Constitution of India, 1950 - Article 141
High Courts17 Oct 2025Disposed Of
Arshad Ahmed Vs Union Territory of Jammu and Kashmir and Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1154
Indian Penal Code, 1860 - Section 109, 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 3, 4, 29Code Of Criminal Procedure, 1973 - Section 164
High Courts17 Oct 2025Disposed Of
Krishan Lal and Anr Vs Union Territory of Jammu and Kashmir and Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1153
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 147, 201, 323, 341, 382, 427Arms Act, 1959 - Section 4, 25
High Courts15 Oct 2025Dismissed
Geeta Devi Vs UT of J&K
Jammu And Kashmir High Court · (2025) 10 J&K CK 1152
Constitution of India, 1950 - Article 14, 16, 311
High Courts14 Oct 2025Disposed Of
Asha Rani & Ors Vs Harsh Bala & Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1151
Ranbir Penal Code, 1932 - Section 109, 494, 497, 498, 504Code Of Criminal Procedure, 1973 - Section 41, 202, 561
High Courts14 Oct 2025Disposed Of
Murad Ali Vs UT of J&K
Jammu And Kashmir High Court · (2025) 10 J&K CK 1150
Constitution of India, 1950 - Article 21, 22(5)Indian Penal Code, 1872 - Section 147, 148, 188, 279, 323, 336, 452
High Courts14 Oct 2025Dismissed
Shashi Thakar Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 10 J&K CK 1149
High Courts10 Oct 2025Disposed Of
Ravinder Singh Vs Union of India
Jammu And Kashmir High Court · (2025) 10 J&K CK 1146
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 29, 37, 53, 60, 67Evidence Act, 1872 - Section 25
High Courts10 Oct 2025Allowed
Sajjad Ahmed Vs Union Territory of Jammu & Kashmir
Jammu And Kashmir High Court · (2025) 10 J&K CK 1145
Indian Penal Code, 1860 - Section 120(B), 121, 122, 307, 326Evidence Act, 1872 - Section 65(B)Code Of Criminal Procedure, 1973 - Section 161, 164
High Courts09 Oct 2025Dismissed
Man Singh Vs Union Territory of Jammu & Kashmir
Jammu And Kashmir High Court · (2025) 10 J&K CK 1144
Jammu & Kashmir Lambardari Act, 1972 - Rule 8, 9, 10, 11, 14, 16
High Courts09 Oct 2025Dismissed
Abdul Qayoom @ Bittu Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 10 J&K CK 1143
Constitution of India, 1950 - Article 21, 22, 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 126
High Courts09 Oct 2025Disposed Of
Mohd. Rafiq Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 10 J&K CK 1142
Constitution of India, 1950 - Article 21, 22(5)Jammu and Kashmir Public Safety Act, 1978 - Section 13
High Courts09 Oct 2025Dismissed
Gagan Kohli Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 10 J&K CK 1141
Constitution of India, 1950 - Article 22(5)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 - Section 3, 3(1), 247
High Courts30 Sept 2025Disposed Of
UT of J&K Through Police Station, Gandhi Nagar, Jammu Vs Anas
Jammu And Kashmir High Court · (2025) 09 J&K CK 0517
National Investigation Agency Act, 2008 - Section 21Evidence Act, 1872 - Section 24, 25, 27Indian Penal Code, 1860 - Section 18, 20, 23, 38, 39, 120(B), 121
High Courts30 Sept 2025Dismissed
Rashpal Singh Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 09 J&K CK 0516
Allotment of Land to Displaced Persons Rules, 1954 - Rule 15(B)
High Courts30 Sept 2025Allowed
Mohd. Kalu Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 09 J&K CK 0509
Constitution of India, 1950 - Article 22(5)Jammu and Kashmir Public Safety Act, 1978 - Section 8(a)
High Courts29 Sept 2025Dismissed
Antriksh SharmaJammu and Kashmir Public Service Commission Th. Its Secretary and anr
Jammu And Kashmir High Court · (2025) 09 J&K CK 0515
Jammu and Kashmir Public Service Commission (Conduct of Examination) Rules, 2022 - Rule 10(b)
High Courts29 Sept 2025Disposed Of
Residents of Lane No.1 Lakadmandi Janipur and others Vs Kumar Rajeev Ranjan and others
Jammu And Kashmir High Court · (2025) 09 J&K CK 0512
High Courts29 Sept 2025Dismissed
Antriksh Sharma Vs Jammu and Kashmir Public Service Commission
Jammu And Kashmir High Court · (2025) 09 J&K CK 0510