High Courts15 Sept 2025Dismissed
Ashok Kumar Vs Asha Kumari
Jammu And Kashmir High Court · (2025) 09 J&K CK 0490
Code Of Criminal Procedure, 1973 - Section 488, 489
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 27 of 609
High Courts11 Sept 2025Dismissed
Rajinder Singh Vs Union of India and others
Jammu And Kashmir High Court · (2025) 09 J&K CK 0492
Jammu and Kashmir Land Acquisition Act, 1934 - Section 4(1)National Highways Authority of India Act, 1988 - Section 13, 16, 16(2)
High Courts11 Sept 2025Dismissed
Union Territory of J&K Vs Gurmeet Kour
Jammu And Kashmir High Court · (2025) 09 J&K CK 0488
Constitution of India, 1950 - Article 14, 16, 226
High Courts11 Sept 2025Dismissed
Union of India & ors Vs IC-47071M Col (Retd) Kamal Singh Bhadwal
Jammu And Kashmir High Court · (2025) 09 J&K CK 0485
High Courts11 Sept 2025Allowed
Shakti Devi & Anr Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 09 J&K CK 0484
Indian Penal Code, 1860 - Section 34, 447Land Revenue Act, 1996 - Section 133Code Of Criminal Procedure, 1973 - Section 482
High Courts11 Sept 2025Dismissed
Sahil Gill Vs Devasthan Maharishi Balmiki Virmarg
Jammu And Kashmir High Court · (2025) 09 J&K CK 0483
Constitution of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Section 10, 48, Order 2 Rule 2, Order 1 Rule 8, Order 14 Rule 5
High Courts10 Sept 2025Disposed Of
Sunil Kumar @ Kashu Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 09 J&K CK 0482
Constitution of India, 1950 - Article 21, 22, 22(5)Indian Penal Code, 1860 - Section 188Code Of Criminal Procedure, 1973 - Section 110
High Courts10 Sept 2025Disposed Of
Harinder Deep Singh Rainal Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 09 J&K CK 0481
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 120(B), 420
High Courts09 Sept 2025Dismissed
Union of India and ors Vs Amreek Singh
Jammu And Kashmir High Court · (2025) 09 J&K CK 0480
Constitution of India, 1950 - Article 226
High Courts08 Sept 2025Dismissed
Kr. Baldev Singh Vs Mangu Ram Sharma And Others
Jammu And Kashmir High Court · (2025) 09 J&K CK 0479
Constitution of India, 1950 - Article 226
High Courts04 Sept 2025Disposed Of
Bashir Ahmed Bhat Vs State of J&K & Ors
Jammu And Kashmir High Court · (2025) 09 J&K CK 0475
Constitution of India, 1950 - Article 14Indian Contract Act, 1872 - Section 65
High Courts03 Sept 2025Dismissed
State of J&K Vs Abdul Latif
Jammu And Kashmir High Court · (2025) 09 J&K CK 0477
Ranbir Penal Code, 1932 - Section 34, 201, 302, 364Code Of Criminal Procedure, 1973 - Section 161, 164(A), 342Evidence Act, 1872 - Section 25, 27
High Courts02 Sept 2025Disposed Of
Ghulam Nabi Kamlak Vs UT of J&K &Anr
Jammu And Kashmir High Court · (2025) 09 J&K CK 0478
Constitution of India, 1950 - Article 226Indian Penal Code, 1860 - Section 147, 323, 341, 494, 498(A)Code Of Criminal Procedure, 1973 - Section 173, 482
High Courts01 Sept 2025Disposed Of
Nanak Chand and ors Vs UT of J&K &Anr
Jammu And Kashmir High Court · (2025) 09 J&K CK 0476
Constitution of India, 1950 - Article 226Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 323, 354, 382, 427, 457, 506
High Courts01 Sept 2025Disposed Of
Shamas Din Vs UT of J&K
Jammu And Kashmir High Court · (2025) 09 J&K CK 0474
Constitution of India, 1950 - Article 22, 22(5)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 128
High Courts30 Aug 2025Dismissed
Union Territory of J&K & ors Vs Jai Singh & Ors
Jammu And Kashmir High Court · (2025) 08 J&K CK 0369
Constitution of India, 1950 - Article 136, 215Contempt of Courts Act, 1971 - Section 19, 19(1)
High Courts30 Aug 2025Disposed Of
Tyed ul Firdous Vs UT of J&K
Jammu And Kashmir High Court · (2025) 08 J&K CK 0368
Constitution of India, 1950 - Article 14, 16, 226Police Act, 1983 - Section 19Jammu and Kashmir Police Rules, 1960 - Rule 359
High Courts29 Aug 2025Dismissed
UT of J&K and others Vs Ved Parkash and others
Jammu And Kashmir High Court · (2025) 08 J&K CK 0367
High Courts29 Aug 2025Dismissed
Daljeet Singh Vs Union of India and others
Jammu And Kashmir High Court · (2025) 08 J&K CK 0366
Constitution of India, 1950 - Article 226, 227
High Courts28 Aug 2025Disposed Of
J.N Wadhera Vs Uttam Singh
Jammu And Kashmir High Court · (2025) 08 J&K CK 0365
Negotiable Instrument Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 242