High Courts26 Aug 2025Disposed Of
Abdul Qayoom Vs UT of J&K
Jammu And Kashmir High Court · (2025) 08 J&K CK 0364
Indian Penal Code, 1860 - Section 447, 506Code Of Criminal Procedure, 1973 - Section 156(3), 482
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 28 of 609
High Courts22 Aug 2025Dismissed
Rakesh Kumar Sharma Vs Managing Director
Jammu And Kashmir High Court · (2025) 08 J&K CK 0362
High Courts18 Aug 2025Dismissed
Tsewang Tamchos And Another Vs J&K Power Development Corporation And Ors
Jammu And Kashmir High Court · (2025) 08 J&K CK 0363
Constitution of India, 1950 - Article 14, 226Jammu and Kashmir Civil Services (Special Provisions) Act, 2010 - Section 3, 5, 6
High Courts14 Aug 2025Disposed Of
State of J&K Vs Mohd. Dawood and Anr
Jammu And Kashmir High Court · (2025) 08 J&K CK 0361
Ranbir Penal Code, 1932 - Section 147, 148, 323, 366, 458, 511Arms Act, 1959 - Section 4, 25Code Of Criminal Procedure, 1973 - Section 342
High Courts11 Aug 2025Disposed Of
Abdul Rashid Lone Vs Bansi Lal Shan
Jammu And Kashmir High Court · (2025) 08 J&K CK 0360
Indian Penal Code, 1860 - Section 420Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 210, 318
High Courts08 Aug 2025Dismissed
State of J&K and Ors Vs Khem Raj
Jammu And Kashmir High Court · (2025) 08 J&K CK 0355
High Courts06 Aug 2025Dismissed
UT of J&K Vs Shahen Shah
Jammu And Kashmir High Court · (2025) 08 J&K CK 0356
Ranbir Penal Code, 1932 - Section 342, 376
High Courts05 Aug 2025Disposed Of
UT of J&K and Anr Vs Shakti Devi
Jammu And Kashmir High Court · (2025) 08 J&K CK 0358
Constitution of India, 1950 - Article 226
High Courts04 Aug 2025Dismissed
Atul Kumar, Secretary J&K Services Selection Board Vs Raghudev Singh and ors
Jammu And Kashmir High Court · (2025) 08 J&K CK 0357
Constitution of India, 1950 - Article 226
High Courts01 Aug 2025Dismissed
Suraj Masih Vs UT of J&K
Jammu And Kashmir High Court · (2025) 08 J&K CK 0359
Constitution of India, 1950 - Article 21, 22, 226Jammu and Kashmir Public Safety Act, 1978 - Section 8
High Courts30 Jul 2025Disposed Of
Joginder Bhandari Vs State of J&K & Anr
Jammu And Kashmir High Court · (2025) 07 J&K CK 0452
Code Of Criminal Procedure, 1973 - Section 561(A)Ranbir Penal Code, 1932 - Section 353, 504, 506
High Courts29 Jul 2025Disposed Of
Rashpal Singh Vs UT of J&K
Jammu And Kashmir High Court · (2025) 07 J&K CK 0453
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 3(5), 37, 109, 132, 115(2)Bharatiya Nyaya Sanhita, 2023 - Section 8, 21, 22, 29Arms Act, 1959 - Section 4, 25
High Courts25 Jul 2025Disposed Of
Sayma Kouser Vs UT of J&K
Jammu And Kashmir High Court · (2025) 07 J&K CK 0451
High Courts24 Jul 2025Allowed
A K Engineer and Contractor Pvt. Ltd Vs UT of J&K
Jammu And Kashmir High Court · (2025) 07 J&K CK 0450
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts24 Jul 2025Disposed Of
Deepak Sharma and others Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 07 J&K CK 0448
Constitution of India, 1950 - Article 226Administrative Tribunals Act, 1985 - Section 14, 29
High Courts24 Jul 2025Disposed Of
State through Police Station Satwari Vs Ram Dass & Anr
Jammu And Kashmir High Court · (2025) 07 J&K CK 0447
Ranbir Penal Code, 1932 - Section 34, 307, 324, 325
High Courts23 Jul 2025Dismissed
Employees State Insurance Corp. and others Vs Sudershan Steel Pvt. Ltd
Jammu And Kashmir High Court · (2025) 07 J&K CK 0449
Employees State Insurance Act, 1948 - Section 40,82, 82(2), 82(4)Limitation Act, 1963 - Section 5
High Courts22 Jul 2025Dismissed
UT of J&K and Ors Vs Girdhari Lal
Jammu And Kashmir High Court · (2025) 07 J&K CK 0446
High Courts14 Jul 2025Dismissed
Mobeen Akhter & Ors Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2025) 07 J&K CK 0445
Code Of Criminal Procedure, 1973 - Section 156(3), 161, 482Indian Penal Code, 1860 - Section 147, 341, 323, 452
High Courts11 Jul 2025Dismissed
Ut Of J&K & Ors. Vs M/S Cube Construction Engineering
Jammu And Kashmir High Court · (2025) 07 J&K CK 0439