High Courts04 Jul 2025Dismissed
Kapil Kaul Vs Union of India and others
Jammu And Kashmir High Court · (2025) 07 J&K CK 0443
Drugs and Cosmetics Act, 1940 - Section 3(a), 33(e), 25, 27(A)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 29 of 609
High Courts04 Jul 2025Allowed
Kewal Krishan Gupta Vs Kamal Kishore
Jammu And Kashmir High Court · (2025) 07 J&K CK 0440
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts03 Jul 2025Dismissed
Sher Singh Vs National Hydroelectric Project Corporation Ltd
Jammu And Kashmir High Court · (2025) 07 J&K CK 0441
Indian Penal Code, 1860 - Section 34, 302
High Courts01 Jul 2025Disposed Of
Anita Baroo Vs Nahida Bibi
Jammu And Kashmir High Court · (2025) 07 J&K CK 0444
Constitution of India, 1950 - Article 227Jammu and Kashmir Code of Civil Procedure, 1977 - Order 33 Rule 9
High Courts01 Jul 2025Allowed
Shankari Devi Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 07 J&K CK 0442
Constitution of India, 1950 - Article 226Jammu And Kashmir Agrarian Reforms Act, 1976 - Rule 3(A)Jammu and Kashmir Tenancy Act, 1923 - Section 67
High Courts30 Jun 2025Allowed
Bindu Singh Jamwal and another Vs Chanchal Singh and others
Jammu And Kashmir High Court · (2025) 06 J&K CK 0180
Constitution of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Section 151, 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts06 Jun 2025Dismissed
Raj Kumar Gupta and Anr Vs Bank of India and Anr
Jammu And Kashmir High Court · (2025) 06 J&K CK 0178
Code Of Civil Procedure, 1908 - Section 100(A), Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), Order 41 Rule 19
High Courts05 Jun 2025Disposed Of
Maskeen Din and ors Vs UT of J&K
Jammu And Kashmir High Court · (2025) 06 J&K CK 0179
Constitution of India, 1950 - Article 21Bharatiya Nyaya Sanhita, 2023 - Section 109, 140, 118(2), 189, 191, 238
High Courts31 May 2025Disposed Of
Abdul Ghani Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 05 J&K CK 0348
High Courts29 May 2025Dismissed
Shah Mohd. Choudhary Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0351
Jammu & Kashmir Reorganization Act, 2019 - Section 9, 14
High Courts27 May 2025Disposed Of
State of J&K through Principal Secretary Vs Wali Mohd Ganai
Jammu And Kashmir High Court · (2025) 05 J&K CK 0347
Indian Penal Code, 1860 - Section 120, 467, 471Jammu and Kashmir Prevention of Corruption Act, 1949 - Section 5(2)
High Courts22 May 2025Disposed Of
Ghulam Abass Vs Union Territory of J&K and others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0349
Constitution of India, 1950 - Article 22(5)Jammu and Kashmir Public Safety Act, 1978 - Section 13
High Courts21 May 2025Disposed Of
Ram Lal Vs Union Territory of J&K
Jammu And Kashmir High Court · (2025) 05 J&K CK 0350
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 147, 382, 427, 447
High Courts20 May 2025Dismissed
Abdul Majid Wani Vs Union Territory of J&K and others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0346
High Courts20 May 2025Disposed Of
Kala Ram Vs UT of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 05 J&K CK 0345
Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 304(B), 313Code Of Criminal Procedure, 1973 - Section 164, 174, 175, 437
High Courts20 May 2025Disposed Of
Rakesh Nanda Vs J&K Special Tribunal, Jammu
Jammu And Kashmir High Court · (2025) 05 J&K CK 0344
Agrarian Reforms Act, 1976 - Section 21
High Courts16 May 2025Dismissed
Johnsons Lifts P Ltd. Branch Trikuta Nagar Jammu Vs UT of J&K and ors
Jammu And Kashmir High Court · (2025) 05 J&K CK 0343
Jammu And Kashmir General Sales Tax Act, 1962 - Section 15(A), 10(B), 11, 11(A), 12
High Courts09 May 2025Dismissed
Pushkar Sharma Vs Central Admn Tribunal & others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0341
Postal and Telegraphs Manual, 1942 - Rule 13, 14, 15
High Courts09 May 2025Disposed Of
Brijma Devi Vs State of J&K & ors
Jammu And Kashmir High Court · (2025) 05 J&K CK 0340
High Courts05 May 2025Dismissed
Sanjeev Gupta Vs Central University of Jammu
Jammu And Kashmir High Court · (2025) 05 J&K CK 0342
Constitution of India, 1950 - Article 14