High Courts19 Mar 2025Dismissed
Baldev Raj and others Vs Shakti Kumar and others
Jammu And Kashmir High Court · (2025) 03 J&K CK 0472
Code Of Civil Procedure, 1908 - Order 22 Rule 4, Order 1 Rule 10
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 31 of 609
High Courts17 Mar 2025Allowed
Shamsh Din Vs UT of J&K
Jammu And Kashmir High Court · (2025) 03 J&K CK 0476
Ranbir Penal Code, 1932 - Section 498(A), 342, 325, 323, 504Indian Penal Code, 1860 - Section 307
High Courts13 Mar 2025Allowed
Sudershan Sharma Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 03 J&K CK 0471
High Courts13 Mar 2025Disposed Of
Dilshada Begum Vs State of J&K & Ors
Jammu And Kashmir High Court · (2025) 03 J&K CK 0468
Constitution of India, 1950 - Article 14, 226Police Act, 1983 - Section 19
High Courts11 Mar 2025Disposed Of
Sudersham Kumar Gupta Vs Chuni Lal Raina
Jammu And Kashmir High Court · (2025) 03 J&K CK 0470
Code Of Civil Procedure, 1908 - Order 43 Rule 1(u)
High Courts10 Mar 2025Dismissed
Pawan Kumar Verma Vs Indian Wine Traders Jammu
Jammu And Kashmir High Court · (2025) 03 J&K CK 0467
Code Of Criminal Procedure, 1973 - Section 251Negotiable Instrument Act, 1881 - Section 143(A)
High Courts06 Mar 2025Disposed Of
Shafi Chopan Vs UT of Jammu & Kashmir
Jammu And Kashmir High Court · (2025) 03 J&K CK 0469
High Courts06 Mar 2025Dismissed
National Insurance Company Ltd Vs Shabana Begum and Ors
Jammu And Kashmir High Court · (2025) 03 J&K CK 0466
High Courts05 Mar 2025Disposed Of
Rahul Sharma Vs Jammu Development Authority
Jammu And Kashmir High Court · (2025) 03 J&K CK 0465
High Courts03 Mar 2025Disposed Of
Ghulam Hussain Vs Union Territory of J&K and ors
Jammu And Kashmir High Court · (2025) 03 J&K CK 0464
Land Acquisition Act, 1894 - Section 4(1), 6, 7, 11(B)
High Courts28 Feb 2025Disposed Of
Mohd. Yaqoob Vs UT of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 02 J&K CK 0830
Jammu and Kashmir Land Acquisition Act, 1934 - Section 4(1), 6, 11
High Courts28 Feb 2025Disposed Of
Roshan Din Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0829
Jammu and Kashmir Land Acquisition Act, 1934 - Section 4
High Courts27 Feb 2025Allowed
Shiv Kumar & others Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0832
High Courts27 Feb 2025Disposed Of
Radhey Sham @Shamu Vs UT of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 02 J&K CK 0831
Jammu and Kashmir Public Safety Act, 1978 - Section 8Indian Penal Code, 1860 - Section 148, 307, 323Arms Act, 1959 - Section 4, 25
High Courts25 Feb 2025Dismissed
Ghulam Nabi Chandail Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0834
Constitution of India, 1950 - Article 21, 22(5)Jammu and Kashmir Public Safety Act, 1978 - Section 8, 8(a)
High Courts20 Feb 2025Disposed Of
Rajesh Tandon Vs Mohd. Safeer
Jammu And Kashmir High Court · (2025) 02 J&K CK 0835
Ranbir Penal Code, 1932 - Section 500Code Of Criminal Procedure, 1973 - Section 200
High Courts19 Feb 2025Dismissed
Rajinder Kumar Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0833
Constitution of India, 1950 - Article 226
High Courts18 Feb 2025Allowed
Islam Ul Haq Peer Vs Union of India
Jammu And Kashmir High Court · (2025) 02 J&K CK 0828
Constitution of India, 1950 - Article 20(3)Evidence Act, 1872 - Section 25, 27
High Courts13 Feb 2025Disposed Of
Harish Gupta Vs Union of India
Jammu And Kashmir High Court · (2025) 02 J&K CK 0826
Arbitration and Conciliation Act, 1996 - Section 9, 11
High Courts13 Feb 2025Disposed Of
Bus Owner Jammu R. S. Pura Area Cooperative Ltd Vs UT of J&K and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0824