High Courts07 Nov 2025Dismissed
Anwar Hussain Vs U.T. of J&K and Ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1790
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 37
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 24 of 609
High Courts07 Nov 2025Dismissed
Mandeep Kour Vs UT of J&K and anr
Jammu And Kashmir High Court · (2025) 11 J&K CK 1789
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 480, 483Indian Penal Code, 1860- Section 109, 302Evidence Act, 1872- Section 25
High Courts06 Nov 2025Disposed Of
Sanjay Gupta Vs Kuldeep Gupta
Jammu And Kashmir High Court · (2025) 11 J&K CK 1787
Ranbir Penal Code, 1989- Section 109, 420, 427, 504, 506, 540Code Of Criminal Procedure, 1973- Section 201
High Courts04 Nov 2025Disposed Of
Mohd. Din Vs State & ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1786
High Courts04 Nov 2025Disposed Of
Nagina Akhter Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1785
High Courts03 Nov 2025Disposed Of
Union Territory of J&K Vs Raja Ram
Jammu And Kashmir High Court · (2025) 11 J&K CK 1784
Writ Proceedings Rules, 1997- Rule 15
High Courts03 Nov 2025Dismissed
UT of Jammu and Kashmir and others Vs Balvinder Singh
Jammu And Kashmir High Court · (2025) 11 J&K CK 1783
Constitution of India, 1950- Article 226
High Courts03 Nov 2025Disposed Of
Union of India Vs Abdul Rashid War
Jammu And Kashmir High Court · (2025) 11 J&K CK 1782
Army Act, 1950- Section 38, 39, 63
High Courts03 Nov 2025Dismissed
State of J&K Vs Sanjay Singh
Jammu And Kashmir High Court · (2025) 11 J&K CK 1781
Ranbir Penal Code, 1989- Section 107, 306Code Of Criminal Procedure, 1973- Section 342
High Courts31 Oct 2025Disposed Of
Abdul Latief Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 10 J&K CK 1169
Jammu and Kashmir Agrarian Reforms Act, 1976- Section 4, 8Waqf Act, 1995- Section 45
High Courts31 Oct 2025Disposed Of
Sidharth Mahajan & Anr Vs UT of J&K & Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1168
Indian Penal Code, 1860- Section 109, 498(A)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 359, 528
High Courts30 Oct 2025Dismissed
Rashpaul Singh Vs Union Territory of J&K and others
Jammu And Kashmir High Court · (2025) 10 J&K CK 1165
Code of Civil Procedure, 1908 - Order 1 Rule 10
High Courts30 Oct 2025Dismissed
Sher-e-Kashmir University of Agriculture Science and Technology of Jammu Vs Promila Kachro
Jammu And Kashmir High Court · (2025) 10 J&K CK 1164
Jammu and Kashmir Civil Service Regulations, 1956 - Article 168, 248
High Courts28 Oct 2025Disposed Of
Parveen Akhter Vs UT of J&K & Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1167
Constitution of India, 1950 - Article 226Code Of Criminal Procedure, 1973 - Section 156(3), 482 Indian Penal Code, 1908 - Section 109, 186, 389, 420, 498, 504Muslim Women (Protection of Rights on Marriage) Act, 2019 - Section 3, 4
High Courts20 Oct 2025Dismissed
Romesh Kumar Vs Jammu & Kashmir Special Tribunal
Jammu And Kashmir High Court · (2025) 10 J&K CK 1163
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 4, 8, 20, 22Jammu and Kashmir Alienation of the Land Act, 1938 - Section 6
High Courts18 Oct 2025Dismissed
Reliance General Insurance Co Vs Santosh Devi & Ors
Jammu And Kashmir High Court · (2025) 10 J&K CK 1162
High Courts18 Oct 2025Disposed Of
Liaqyat Ali @ Lucky Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2025) 10 J&K CK 1161
Constitution of India, 1950 - Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 22, 27, 29, 37, 50
High Courts18 Oct 2025Disposed Of
Sareed Ahmed Ganie Vs UOI and anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1160
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 22, 26, 27, 29, 38, 67
High Courts18 Oct 2025Dismissed
Maqbool Vs Narcotics Control Bureau Zonal Unit
Jammu And Kashmir High Court · (2025) 10 J&K CK 1159
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 22, 26, 27, 29, 38, 67
High Courts18 Oct 2025Dismissed
Karan Singh Alias Goli Vs UT of J&K and anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1158
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 22, 27(a), 29, 37Code Of Criminal Procedure, 1973 - Section 161