High Courts19 Dec 2025Disposed Of
Dharmarth Trust J&K Vs Industrial Tribunal & Anr
Jammu And Kashmir High Court · (2025) 12 J&K CK 1712
Constitution of India, 1950- Article 226Industrial Disputes Act, 1947- Section 2, 25, 36
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 22 of 609
High Courts19 Dec 2025Disposed Of
Residents of Seenthakran Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 12 J&K CK 1711
Constitution of India, 1950- Article 226
High Courts19 Dec 2025Disposed Of
Mohd. Ayub Vs U.T of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1710
Constitution of India, 1950- Article 21Bharatiya Nyaya Sanhita, 2023-Section 62, 64, 76, 115(2), 333, 352Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528
High Courts18 Dec 2025Dismissed
Sher-e-Kashmir University of Agricultural Sciences and Technology of Jammu Vs Vishav Pratap Singh
Jammu And Kashmir High Court · (2025) 12 J&K CK 1709
High Courts18 Dec 2025Dismissed
UT of J&K and ors Vs Rattan Chand
Jammu And Kashmir High Court · (2025) 12 J&K CK 1708
High Courts16 Dec 2025Disposed Of
Iffco Tokio General Insurance Company Ltd Vs Renu Moza
Jammu And Kashmir High Court · (2025) 12 J&K CK 1707
Motor Vehicles Act, 1988- Section 173
High Courts16 Dec 2025Dismissed
Mian Abdul Qayoom Vs Union Territory of J&K and ors
Jammu And Kashmir High Court · (2025) 12 J&K CK 1706
Constitution of India, 1950- Article 21National Investigation Agency Act, 2008- Section 22Indian Penal Code, 1860- Section 302, 307
High Courts16 Dec 2025Dismissed
Bashir Vs Nazir Begum
Jammu And Kashmir High Court · (2025) 12 J&K CK 1705
Constitution of India, 1950- Article 226, 227Code of Civil Procedure, 1908- Section 115, Order 7 Rule 11
High Courts15 Dec 2025Dismissed
District Kathua Cricket Association & others Vs Board of Control for Cricket in India and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1704
High Courts12 Dec 2025Rejected
Abdul Rashid Vs U.T of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1700
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 15, 29, 37, 52, 55, 57
High Courts11 Dec 2025Dismissed
Rimpy Gupta and another Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1701
High Courts08 Dec 2025Dismissed
Chaman Lal Vs U.T. of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1703
Indian Penal Code, 1860- Section 302Bhartiya Nagarik Suraksha Sanhita, 2023- Section 483
High Courts08 Dec 2025Disposed Of
Hari Lal Vs Union of India and ors
Jammu And Kashmir High Court · (2025) 12 J&K CK 1702
Central Goods and Services Tax Act, 2017- Section 73(9), 75(4)
High Courts05 Dec 2025Disposed Of
Surishta Devi Vs J&K Special Tribunal, Jammu
Jammu And Kashmir High Court · (2025) 12 J&K CK 1699
Constitution of India, 1950- Article 226Jammu and Kashmir Agrarian Reforms Act, 1976- Section 4, 8
High Courts05 Dec 2025Dismissed
Sudesh Singh th.Parkasho Dev Vs U.T of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1697
Indian Penal Code, 1860- Section 302Code Of Criminal Procedure, 1973- Section 174, 497
High Courts04 Dec 2025Dismissed
Union Territory of J&K Vs Pankaj Jasrotia and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1698
High Courts04 Dec 2025Dismissed
Taxi Operators Union, Taxi Stand Vs UT of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1696
Constitution of India, 1950- Article 226
High Courts03 Dec 2025Dismissed
Ajit Kumar Singh Vs Union of India and ors.
Jammu And Kashmir High Court · (2025) 12 J&K CK 1695
Border Security Force Act, 1968- Section 20(a), 74Border Security Force Rules, 1968- Rule 47, 51
High Courts28 Nov 2025Dismissed
Muninder Singh @ Sonu Vs UT of J&K
Jammu And Kashmir High Court · (2025) 11 J&K CK 1813
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 479, 482Indian Penal Code, 1860- Section 34, 120(B), 363, 370
High Courts28 Nov 2025Dismissed
Vijay Khokhar Vs U.T. of J&K
Jammu And Kashmir High Court · (2025) 11 J&K CK 1812
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Indian Penal Code, 1860- Section 403, 406, 409, 420