High Courts30 Jan 2026Dismissed
State of J&K Vs Mohd. Farooq and another
Jammu And Kashmir High Court · (2026) 01 J&K CK 1428
Ranbir Penal Code, 1989- Section 34, 376Code of Criminal Procedure, 1973- Section 161
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 21 of 609
High Courts29 Jan 2026Disposed Of
Suraj Masih Vs UT of J&K
Jammu And Kashmir High Court · (2026) 01 J&K CK 1427
Jammu and Kashmir Public Safety Act, 1978- Section 8Bharatiya Nyaya Sanhita, 2023- Section 3(5), 118, 140(4)
High Courts28 Jan 2026Allowed
Jaffer Hussain Vs UT of J&K
Jammu And Kashmir High Court · (2026) 01 J&K CK 1426
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 115(2), 351, 352, 528Bharatiya Nagarik Suraksha Sanhita, 2023- Section 183Indian Penal Code, 1860- Section 376
High Courts20 Jan 2026Allowed
Karan Singh & Ors Vs State of J&K & Ors
Jammu And Kashmir High Court · (2026) 01 J&K CK 1425
High Courts20 Jan 2026Disposed Of
Ram Krishan Vs Veerta Devi
Jammu And Kashmir High Court · (2026) 01 J&K CK 1422
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 323, 341, 354, 504, 506
High Courts19 Jan 2026Disposed Of
Aquatech Vs Jammu and Kashmir Sports Council & Ors
Jammu And Kashmir High Court · (2026) 01 J&K CK 1424
High Courts16 Jan 2026Dismissed
Irshad Hussain Vs Jugal Kishore
Jammu And Kashmir High Court · (2026) 01 J&K CK 1423
Code of Civil Procedure, 1908- Section 100, Order 41 Rule 31
High Courts05 Jan 2026Disposed Of
Talat Kouser & Ors Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2026) 01 J&K CK 1152
Constitution of India, 1950- Article 300(A)Land Acquisition Act, 1894- Section 35
High Courts30 Dec 2025Dismissed
Jai Ganesh Disposals Vs Union of India
Jammu And Kashmir High Court · (2025) 12 J&K CK 1724
High Courts30 Dec 2025Dismissed
UT of J&K and others Vs Karnail Singh and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1723
Constitution of India, 1950- Article 14, 15, 16
High Courts29 Dec 2025Disposed Of
Lt. Col. Daljit Singh Dogra Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1722
High Courts27 Dec 2025Dismissed
Baber Ahmed Malik Vs UT of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1718
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20, 21, 22, 29, 37
High Courts26 Dec 2025Allowed
Atul Partap Agrahari and others Vs Manju Khanna
Jammu And Kashmir High Court · (2025) 12 J&K CK 1721
Domestic Violence Act, 2010- Section 12Hindu Marriage Act, 1955- Section 9Code of Criminal Procedure, 1973- Section 561(A)
High Courts26 Dec 2025Dismissed
Johny Khajuria Vs Jammu and Kashmir Bank Th. its Chairman & ors
Jammu And Kashmir High Court · (2025) 12 J&K CK 1720
Constitution of India, 1950- Article 226
High Courts26 Dec 2025Dismissed
Modern Cricket Club Vs Board of Control for Cricket in India
Jammu And Kashmir High Court · (2025) 12 J&K CK 1719
Constitution of India, 1950- Article 226
High Courts24 Dec 2025Disposed Of
Arun Javed alias Aroon Vs UT of J&K and ors
Jammu And Kashmir High Court · (2025) 12 J&K CK 1717
Constitution of India, 1950- Article 226Ranbir Penal Code, 1932- Section 323, 341, 451, 504, 506Bharatiya Nagarik Suraksha Sanhita, 2023- Section 3(5), 115(2), 126(2), 136
High Courts24 Dec 2025ii Union of India Vs. Tarsem Singh
Union of India and others Vs Dev Raj
Jammu And Kashmir High Court · (2025) 12 J&K CK 1716
Constitution of India, 1950- Article 226
High Courts23 Dec 2025Allowed
Shafiq Anjum Vs State of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1715
Constitution of India, 1950- Article 226Jammu & Kashmir Municipal Act, 2000- Section 57Jammu & Kashmir Common Lands (Regulation) Act, 1956- Section 1(4)
High Courts20 Dec 2025Disposed Of
American Feeds Vs Union of India
Jammu And Kashmir High Court · (2025) 12 J&K CK 1714
High Courts20 Dec 2025Allowed
Ajay Kumar Gupta & Anr Vs U.T of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1713
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Ranbir Penal Code, 1932- Section 34, 201, 302