COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2023

618 judgments · page 5 of 31

High Courts30 Nov 2023Dismissed

Amir Medical Store Shopian Vs Union Territory Of J&K & Ors

Jammu And Kashmir High Court · (2023) 11 J&K CK 0059

Constitution Of India, 1950 — Article 226Public Premises (Eviction Of Unauthorized Occupants) Act, 1988 — Section 4, 5, 7, 8, 10, 12, 12(1), 13

High Courts30 Nov 2023Dismissed

New India Assurance Co. Ltd Vs Bishan Dass And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0058

Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 304A

High Courts29 Nov 2023Disposed Of

Kherun Nissa & Ors Vs UT Of J&K And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0057

High Courts29 Nov 2023Dismissed

Inder Lal Vs UT Of J&K & Another

Jammu And Kashmir High Court · (2023) 11 J&K CK 0056

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 21 Rule 32

High Courts29 Nov 2023Disposed Of

Shasi Paul & Anr Vs UT Of J&K & Ors

Jammu And Kashmir High Court · (2023) 11 J&K CK 0055

Constitution Of India, 1950 — Article 14, 226

High Courts28 Nov 2023Disposed Of

Director General Directorate Of Accounts And Treasuries J&K And Anr Vs Arif Hameed Ganie And Anr

Jammu And Kashmir High Court · (2023) 11 J&K CK 0054

High Courts24 Nov 2023Disposed Of

Tarseem Lal Vs UT Of J&K Th. Principal Secretary And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0045

High Courts24 Nov 2023Dismissed

Pradeep Rajwal And Others Vs Yog Ra

Jammu And Kashmir High Court · (2023) 11 J&K CK 0044

Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11

High Courts24 Nov 2023

Sukhchain Singh, Ex-Constable Vs Union Of India And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0043

Border Security Force Rules, 1969 — Rule 45, 48, 51(iii)Border Security Force Act, 1968 — Section 19(a), 53

High Courts24 Nov 2023Disposed Of

Setia Steels And Ors Vs New Jan Trading Corporation

Jammu And Kashmir High Court · (2023) 11 J&K CK 0042

High Courts22 Nov 2023Allowed

Mohammad Rafi Vs Union Territory Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0050

Constitution Of India, 1950 — Article 226 Jammu And Kashmir Public Safety Act, 1978 — Section 8

High Courts22 Nov 2023Disposed Of

Robkar Vs Jagdish Raj

Jammu And Kashmir High Court · (2023) 11 J&K CK 0049

High Courts21 Nov 2023Dismissed

Abdul Manan Vs Union Of Territory Of J&K And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0052

Constitution Of India, 1950 — Article 226Jammu And Kashmir Agrarian Reforms Rules, 1977 — Rule 52Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8, 21(2), 22

High Courts21 Nov 2023Disposed Of

Vijay Jamwal Vs UT Of J&K & Ors

Jammu And Kashmir High Court · (2023) 11 J&K CK 0051

Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 28, 28A

High Courts20 Nov 2023Disposed Of

Vijay Ganjoo Vs Syed Abid Rashid And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0053

High Courts20 Nov 2023Allowed

Abdul Ahad Ganie & Ors Vs Ut Of J&K & Anr

Jammu And Kashmir High Court · (2023) 11 J&K CK 0046

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 323, 341

High Courts20 Nov 2023Allowed

Ajay Singh Vs UT Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0041

Jammu And Kashmir Public Safety Act, 1978 — Section 8

High Courts20 Nov 2023

Khalid Hussain And Ors Vs UT Of J&K

Jammu And Kashmir High Court · (2023) 11 J&K CK 0040

Indian Penal Code, 1860 — Section 147, 307, 323, 376Code Of Criminal Procedure, 1973 — Section 438, 438(1)Code Of Criminal Procedure, 1989 — Section 497A, 498A

High Courts20 Nov 2023Allowed

Vishal Sharma Vs UT Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0039

Constitution Of India, 1950 — Article 22Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13

High Courts18 Nov 2023Allowed

Ghulam Qadir Sheikh & Ors Vs UT Of J&K

Jammu And Kashmir High Court · (2023) 11 J&K CK 0048

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 336, 427, 451