High Courts01 Feb 2023Disposed Of
Zeenath Aaliya Vs Union Of India And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0019
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 31 of 31
High Courts01 Feb 2023Disposed Of
Saif-Ud-Din Mir Vs University Of Kashmir & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0018
Constitution Of India, 1950 — Article 12, 14, 226
High Courts01 Feb 2023Dismissed
Union Of India And Another Vs Pushpa Devi And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0003
Constitution Of India, 1950 — Article 226Jammu And Kashmir Land Acquisition Act, 1934 — Section 18, 52
High Courts01 Feb 2023Disposed Of
Firdous Ahmad Bhat Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0002
Constitution Of India, 1950 — Article 14, 19 (1) (g)Jammu And Kashmir State Financial Corporation Act, 1951 — Section 29, 29(5)
High Courts25 Jan 2023
Mandeep Kour Bijral Vs Union Of India & Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0010
High Courts23 Jan 2023
Abdul Aziz Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0014
Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts23 Jan 2023Disposed Of
Irshad Ahmed & Anr Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0013
Constitution Of India, 1950 — Article 19, 21
High Courts20 Jan 2023Disposed Of
Indian Oil Corporation Limited Vs Iqbal Motors Transport Service And Anr
Jammu And Kashmir High Court · (2023) 01 J&K CK 0016
Arbitration And Conciliation Act, 1996 — Section 9
High Courts20 Jan 2023
Principal Maharaja Hari Singh Agricultural Collegiate School Nagbani Domana, Jammu And Anr Vs Surinder Pal Kour And Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0015
High Courts17 Jan 2023Disposed Of
Naseema Bano And Another Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 01 J&K CK 0009
Constitution Of India, 1950 — Article 144
High Courts17 Jan 2023
Principal Maharaja Hari Singh Vs Surinder Pal Kour And Others
Jammu And Kashmir High Court · (2023) 01 J&K CK 0003
High Courts16 Jan 2023
M/S Nazir Hussain Rishu And Sons Bhatindi Jammu Vs UT Of J&K And Anr
Jammu And Kashmir High Court · (2023) 01 J&K CK 0007
High Courts16 Jan 2023Disposed Of
Naseem Akhter And Anr Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0006
Constitution Of India, 1950 — Article 144
High Courts16 Jan 2023
Ganesh Kumar Sharma And Ors Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0005
High Courts16 Jan 2023
Nazir Ahmed And Ors Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0004
High Courts11 Jan 2023Disposed Of
Arif Ahmad Sheikh Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0008
High Courts11 Jan 2023Disposed Of
M/S Iqbal Motors Transport Service And Another Vs Food Corporation Of India And Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0002
Code Of Civil Procedure, 1908 — Order 47 Rule 1Specific Relief Act, 1963 — Section 14(d), 41(e)
High Courts11 Jan 2023Dismissed
Fayaz Ahmad Rather Vs Union Territory Of J And K And Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0001
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 151