High Courts07 Feb 2023Dismissed
Farooq Ahmad Bhat & Ors Vs Ut Of J&K& Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0028
Constitution Of India, 1950 — Article 32, 226Punjabi University Act, 1961 — Section 4(2), 5
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 30 of 31
High Courts07 Feb 2023Disposed Of
Gopal Dass And Another Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2023) 02 J&K CK 0016
Indian Penal Code, 1860 — Section 109, 376
High Courts07 Feb 2023Dismissed
Rahul Kumar & Ors Vs UT Of J & K & Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0015
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 2(H), 155(2), 156(3), 157, 161, 174, 482Indian Penal Code, 1860 — Section 109, 120B, 147, 201, 304B, 498A
High Courts07 Feb 2023Disposed Of/Dismissed
Shivam Kumar And Anr Vs Union Territory Of J&K And Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0014
Indian Penal Code, 1860 — Section 376
High Courts07 Feb 2023Disposed Of
Prem Lal Verma & Anr Vs UT Of J & K & Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0013
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 482Indian Penal Code, 1860 — Section 427, 447, 504, 505, 506
High Courts04 Feb 2023Disposed Of
Ruksana Jabeen And Others Vs State Of JK And Ors And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0017
Constitution Of India, 1950 — Article 14, 16, 19, 21, 311
High Courts03 Feb 2023Disposed Of
Reshma Jan Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0001
High Courts02 Feb 2023Allowed
Dr. Sumaira Nazir Zaz Sajad Hussain Bhat Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0032
Constitution Of India, 1950 — Article 226
High Courts02 Feb 2023Dismissed
Mohammad Ismail Wagay & Anr Vs Zubair Ahmad Wagay & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0031
High Courts02 Feb 2023Disposed Of
Reshma Jan Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0030
High Courts02 Feb 2023Dismissed
Ghulam Ahmad Allai Vs Vice Chairman J&K Lawda & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0029
High Courts02 Feb 2023Dismissed
State Of J&K M/S C.R.Engineering Construction Pvt. Ltd Vs M/S C.R.Engineering Construction Pvt. Ltd. State Of J&K
Jammu And Kashmir High Court · (2023) 02 J&K CK 0027
Jammu And Kashmir Arbitration Act, Svt. 2002 — Section 39Arbitration Act, 1940 — Section 3, 29, 30, 33, 41Code Of Civil Procedure, 1908 — Section 34
High Courts02 Feb 2023Dismissed
State Of J&K Through Senior Superintendent Of Police, Vigilance Organization, Kashmir-Srinagar Vs Abdul Aziz
Jammu And Kashmir High Court · (2023) 02 J&K CK 0026
Prevention Of Corruption Act, 2006 — Section 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 161
High Courts02 Feb 2023Dismissed
Irshad Ahmad Sheikh Vs Islamic University Of Science & Technology And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0025
Constitution Of India, 1950 — Article 226Contract Act, 1872 — Section 17
High Courts02 Feb 2023Dismissed
Irshad Ahmad Lone & Ors Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0024
High Courts02 Feb 2023Allowed
Saliq Parvaiz Bhat Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0023
Constitution Of India, 1950 — Article 22(5)Indian Penal Code, 1860 — Section 148, 149, 307, 336, 353
High Courts02 Feb 2023Dismissed
Waheed Ahmad Khanday Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0022
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts02 Feb 2023Allowed
Shahid Hameed Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0010
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2023Dismissed
Jaffar Rashid Dar Vs Union Territory Of J&K &Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0021
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 13, 18B, 39
High Courts01 Feb 2023Dismissed
Mohammad Maqbool Regu And Ors Vs Hilal Ahmad And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0020
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 16 Rule 27, Order 41 Rule 27