High Courts16 Feb 2023Dismissed
Ubaid Bashir Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0042
Arms Act, 1959 — Section 7, 25
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 29 of 31
High Courts16 Feb 2023Allowed
Mohammad Saleem Parray Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0041
Constitution Of India, 1950 — Article 22(5)
High Courts16 Feb 2023Disposed Of
Manzoor Ahmad Wani Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0040
Constitution Of India, 1950 — Article 22(5)
High Courts16 Feb 2023Allowed
Mohammad Altaf Sheikh Vs Union Territory Of J&K &Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0039
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts15 Feb 2023Disposed Of
Majeed Ahmed & Others Vs Ut Of J&K & Another
Jammu And Kashmir High Court · (2023) 02 J&K CK 0048
Indian Penal Code, 1860 — Section 147, 323, 447, 504, 506
High Courts15 Feb 2023Disposed Of
Kuldeep Singh Vs State Of J & K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0047
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1989 — Section 561ACode Of Criminal Procedure, 1973 — Section 164A, 182, 482
High Courts15 Feb 2023Dismissed
Syed Amjid Hussain Vs Union Of India & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0038
High Courts14 Feb 2023Disposed Of
Nazia Abdullah And Another Vs Union Territory Of J And K And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0036
High Courts14 Feb 2023Dismissed
Rehana Raj & Ors Vs Srinagar Municipal Corporation & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0035
Jammu And Kashmir Municipal Corporation Act, 2000 — Section 241, 241(h), 246, 253, 253(2), 258, 258(1)(b)
High Courts13 Feb 2023Dismissed
Sanjay Wali And Anr Vs Daya Kishen Wali
Jammu And Kashmir High Court · (2023) 02 J&K CK 0037
High Courts13 Feb 2023Disposed Of
Gopal Krishan And Others Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 02 J&K CK 0034
Code Of Criminal Procedure, 1973 — Section 156(3), 167, 167(1), 167(2), 173, 193, 226Indian Penal Code, 1860 — Section 34, 201, 302
High Courts13 Feb 2023Dismissed
Rahul Dev Vs Subash Singh
Jammu And Kashmir High Court · (2023) 02 J&K CK 0033
Negotiable Instruments Act, 1881 — Section 138
High Courts10 Feb 2023Partly Allowed
Uttam Chand Vs Union Of India And Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0006
Motor Vehicles Act, 1988 — Section 140, 166
High Courts10 Feb 2023
Sanjeev Kumar Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0005
Constitution Of India, 1950 — Article 226(2)Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 3
High Courts09 Feb 2023Allowed
Khalid Nazir Wagay Vs Union Territory Of J&K &Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0009
Constitution Of India, 1950 — Article 22(5)
High Courts09 Feb 2023Allowed
Irfan Mehraj Bhat Vs UT Of J&K And Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0008
Constitution Of India, 1950 — Article 19, 22(5), 25(5)
High Courts09 Feb 2023Disposed Of
P. N. Sharma (Deceased) Vs Union Of India And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0007
Constitution Of India, 1950 — Article 21, 32Cantonment Act, 1924 — Section 200Public Premises (Eviction Of Un-Authorized Occupants) Act, 1971 — Section 2(e)(viii), 4
High Courts09 Feb 2023Allowed
Waseem Maqbool Bhat Vs Union Territory Of J&K &Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0004
Constitution Of India, 1950 — Article 22(5)
High Courts08 Feb 2023Disposed Of
Mohd. Asif And Another Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0012
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 363Code Of Criminal Procedure, 1973 — Section 164, 482
High Courts08 Feb 2023Dismissed
Mohammad Yusuf Ganie Vs Ut Of J&K
Jammu And Kashmir High Court · (2023) 02 J&K CK 0011
Indian Penal Code, 1860 — Section 376, 456, 506