High Courts01 Mar 2023Dismissed
Shazia Tabassum Vs State Of JK & Ors
Jammu And Kashmir High Court · (2023) 03 J&K CK 0008
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 27 of 31
High Courts01 Mar 2023Dismissed
Zakir Hussain Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 03 J&K CK 0007
High Courts01 Mar 2023Allowed
Ranjeet Singh & Anr Vs Govt. Of J&K & Ors
Jammu And Kashmir High Court · (2023) 03 J&K CK 0003
High Courts01 Mar 2023Disposed Of
National Insurance Company Limited Vs Imran Khan And Ors
Jammu And Kashmir High Court · (2023) 03 J&K CK 0002
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 337Motor Vehicles Act, 1988 — Section 16, 165
High Courts01 Mar 2023
Bashir Ahmad Dar Vs Shameema And Others
Jammu And Kashmir High Court · (2023) 03 J&K CK 0001
High Courts27 Feb 2023Dismissed
Gagan Sharma Vs M/S Asian Granito India Ltd. & Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0083
Negotiable Instruments Act, 1881 — Section 138, 141, 142(2), 142A, 142A(1)Negotiable Instruments (Amendment) Ordinance, 2015 — Section 4
High Courts27 Feb 2023Dismissed
Mushtaq Ahmed Vs Shahnaz Akhter And Another
Jammu And Kashmir High Court · (2023) 02 J&K CK 0082
Code Of Criminal Procedure, 1989 — Section 488, 489Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Feb 2023Disposed Of
Veena Devi And Another Vs Dimple Manhas
Jammu And Kashmir High Court · (2023) 02 J&K CK 0081
Jammu And Kashmir Protection Of Women From Domestic Violence Act, 2010 — Section 12
High Courts27 Feb 2023Disposed Of
Umer Qayoom Malla Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0080
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts24 Feb 2023Dismissed
Virander Singh Vs Simpla Devi
Jammu And Kashmir High Court · (2023) 02 J&K CK 0078
Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Feb 2023Allowed
J&K Public Service Commission Rauf Ahmad Dar Vs Tajinder Kour And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0077
High Courts24 Feb 2023Dismissed
Raju Kumar Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0076
High Courts23 Feb 2023Dismissed
Shankar Dass And Others Vs State Of J&K And Another
Jammu And Kashmir High Court · (2023) 02 J&K CK 0084
Constitution Of India, 1950 — Article 226Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 341, 354, 382, 452, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(3), 161, 173, 482
High Courts23 Feb 2023Disposed Of
M/S R.K. Gupta And Co Vs University Of Jammu And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0065
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11(6), 12Arbitration And Conciliation Act, 1996 — Section 12(5)
High Courts23 Feb 2023Disposed Of
United India Insurance Co. Ltd Vs Dilshada Begum And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0063
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Feb 2023Disposed Of
Rehana Sultan And Ors Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 02 J&K CK 0062
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 201, 406, 498A
High Courts22 Feb 2023Disposed Of
Shabir Ahmed Khan Vs State Of J&K And Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0068
Code Of Criminal Procedure, 1989 — Section 526Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 354, 509
High Courts21 Feb 2023Disposed Of
Ram Pyari Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0074
Code Of Criminal Procedure, 1973 — Section 164, 164AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 376
High Courts21 Feb 2023Disposed Of
Bhupinder Kour Vs Jasbir Singh Bhatti
Jammu And Kashmir High Court · (2023) 02 J&K CK 0072
Constitution Of India, 1950 — Article 227
High Courts21 Feb 2023
Oriental Insurance Co. Ltd Vs Ghulam Qadir & Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0071