High Courts06 Mar 2023Disposed Of
Union Of India Vs Gian Singh And Others
Jammu And Kashmir High Court · (2023) 03 J&K CK 0050
Land Acquisition Act, 1894 — Section 4, 6Land Acquisition Act, 1990 — Section 18
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 26 of 31
High Courts06 Mar 2023Disposed Of
Zahoor Ahmad Sheikh Vs State Of J&K And Another
Jammu And Kashmir High Court · (2023) 03 J&K CK 0027
Constitution Of India, 1950 — Article 22(5)
High Courts06 Mar 2023Disposed Of
Ghulam Mohammad Waza Vs Union Territory Of J&K And Anr
Jammu And Kashmir High Court · (2023) 03 J&K CK 0026
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety. Act, 1978 — Section 13
High Courts06 Mar 2023Disposed Of
Waseem Ahmad Pandith Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2023) 03 J&K CK 0025
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety. Act, 1978 — Section 13
High Courts06 Mar 2023Dismissed
Royal Singh @ Royal Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 03 J&K CK 0022
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir. Public Safety Act, 1978 — Section 8(1)(a), 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 120B, 302, 307, 323, 341, 382, 401
High Courts06 Mar 2023Disposed Of
Bilal Yousaf And Another Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 03 J&K CK 0021
High Courts03 Mar 2023Allowed
Jammu Development Authority, Jammu And Others Vs Jag Mohan Wazir And Another
Jammu And Kashmir High Court · (2023) 03 J&K CK 0020
Constitution Of India, 1950 — Article 226
High Courts03 Mar 2023Dismissed
State Of J&K Vs Madhur Singh
Jammu And Kashmir High Court · (2023) 03 J&K CK 0019
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 342
High Courts03 Mar 2023Disposed Of
Bhagwati And Others Vs National Insurance Company And Others
Jammu And Kashmir High Court · (2023) 03 J&K CK 0018
High Courts02 Mar 2023
Wasim Shafi And Others Vs U.T Of J&K And Ors
Jammu And Kashmir High Court · (2023) 03 J&K CK 0010
High Courts02 Mar 2023Disposed Of
Paramjeet Singh & Ors Vs Ut Of J&K
Jammu And Kashmir High Court · (2023) 03 J&K CK 0006
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302, 452Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1989 — Section 342, 437(1)
High Courts02 Mar 2023Disposed Of
Syed Shahid Hamdani Vs UT Of J&K And Another
Jammu And Kashmir High Court · (2023) 03 J&K CK 0005
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376, 420, 506Code Of Criminal Procedure, 1973 — Section 156(3), 164, 482Indian Penal Code, 1860 — Section 90, 375, 376, 420, 506
High Courts02 Mar 2023Allowed
Nikunj Sharma Vs State Of J&K And Another
Jammu And Kashmir High Court · (2023) 03 J&K CK 0004
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 313, 316, 323, 498ACode Of Criminal Procedure, 1973 — Section 155, 155(2), 155(4), 156(1), 161, 200, 482, 498APrevention Of Corruption Act, 1947 — Section 5, 5(1)(e), 5A, 5A(1), 5(2)
High Courts01 Mar 2023Disposed Of
Manish Charak & Anr Vs Ut Of J&K & Anr
Jammu And Kashmir High Court · (2023) 03 J&K CK 0017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109, 498A
High Courts01 Mar 2023Disposed Of
Ajay Kumar Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2023) 03 J&K CK 0016
Code Of Criminal Procedure, 1973 — Section 161, 320, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 341, 354, 506
High Courts01 Mar 2023Dismissed
Chuni Lal And Others Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 03 J&K CK 0015
Indian Penal Code, 1860 — Section 323, 341, 504Code Of Criminal Procedure, 1973 — Section 161, 482
High Courts01 Mar 2023Disposed Of
Parvin Akhter Vs UT Of J & K & Ors
Jammu And Kashmir High Court · (2023) 03 J&K CK 0014
Constitution Of India, 1950 — Article 226
High Courts01 Mar 2023Allowed
Radha Sharma Vs State Of JK &Ors
Jammu And Kashmir High Court · (2023) 03 J&K CK 0013
Constitution Of India, 1950 — Article 21, 32, 142, 226International Convenant On Civil And Political Rights, 1966 — Article 9(5)Electricity Rules, 1978 — Rule 77
High Courts01 Mar 2023Disposed Of
Union Of India Vs Assitant Labour Commissioner And Others
Jammu And Kashmir High Court · (2023) 03 J&K CK 0012
Limitation Act, 1963 — Section 5, 10(1)
High Courts01 Mar 2023Dismissed
Santosh Pandita Koul Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 03 J&K CK 0009
Constitution Of India, 1950 — Article 226