High Courts08 Nov 2023Disposed Of
Mubeena Banoo And Others Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0010
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 7 of 31
High Courts07 Nov 2023Dismissed
State Of Jammu And Kashmir And Others Vs Abdul Ahmad Dar
Jammu And Kashmir High Court · (2023) 11 J&K CK 0013
High Courts07 Nov 2023Dismissed
Krishan Singh Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0007
Central Civil Services (Pension) Rules, 1972 — Rule 19, 19(2)(a)Army Pension Regulations, 1961 — Regulation 134National Bank For Agriculture And Rural Development Act, 1981 — Section 60(1)
High Courts07 Nov 2023Allowed
Shamsher Singh Manhas Vs Jammu Municipal Corporation
Jammu And Kashmir High Court · (2023) 11 J&K CK 0006
Jammu And Kashmir Civil Service Regulations, Volume II — Article 168AJammu And Kashmir Classification Control And Appeal Rules, 1956 — Rule 33
High Courts06 Nov 2023Dismissed
Syed Asma Balki Vs Mudasir Shibzada
Jammu And Kashmir High Court · (2023) 11 J&K CK 0014
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 29Code Of Criminal Procedure, 1973 — Section 397, 482
High Courts03 Nov 2023Dismissed
Ghulam Mohammad Beigh Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0005
Constitution Of India, 1950 — Article 226, 227Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts03 Nov 2023Disposed Of
Hotel Welcome Gulmarg Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0004
Land Grant Rules, 2021 — Rule 12
High Courts03 Nov 2023Allowed
Mohammad Shafi Tramboo And Others Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0003
Constitution Of India, 1950 — Article 226Jammu And Kashmir State Town Planning Act,1963 &Mdash; Section 1, 3(1), 8Jammu And Kashmir Forest Conservation Act, 1997 — Section 2
High Courts03 Nov 2023
Farooq Ahmad Wani And Ors Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0002
Water (Prevention And Control Of Pollution) Act, 1974 — Section 4(4)Air (Prevention And Control Of Pollution) Act, 1981 — Section 6Administrative Tribunals Act, 1985 — Section 14(2)
High Courts03 Nov 2023Disposed Of
State Of J&K Vs Mushtaq Ahmad Parray & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0001
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 120(B), 409, 420, 467, 468Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 5(2)Code Of Criminal Procedure, 1989 — Section 271, 272(1), 342, 540
High Courts02 Nov 2023Dismissed
Dr. Insha Abid Vs Union Of India & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0015
High Courts02 Nov 2023Disposed Of
Nazir Ahmad Dar Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 11 J&K CK 0012
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 35, 54Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 188
High Courts02 Nov 2023Dismissed
J&K Service Selection Board Vs Bharat Vijay And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0011
Constitution Of India, 1950 — Article 226
High Courts01 Nov 2023Disposed Of
M/S A K Engineers And Contractors Pvt. Ltd Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0019
Constitution Of India, 1950 — Article 299Arbitration And Conciliation Act, 1996 — Section 7(4)(b), 7(5), 8, 11, 11(6), 11(6A), 34Madhya Pradesh Land Revenue Code, 1959 — Section 155, 155(b)
High Courts01 Nov 2023Dismissed
Inhabitants Of Village Dambra Mahanpura Kathua Vs UT Of J&K Th GAD And Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0017
Constitution Of India, 1950 — Article 14, 21, 48A, 239Jammu And Kashmir Reorganisation Act, 2019 — Section 14
High Courts01 Nov 2023Dismissed
Parvez Ahmad Nengroo Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0016
Banking Regulation Act, 1949 — Section 10, 10B, 10B(7), 10B(9), 35B, 35B(b), 35B(1)(b)Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B
High Courts20 Oct 2023Dismissed
Naveen Bhatnagar Vs M/S Sudarsham Consolidated Limited And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0047
Companies Act, 1956 — Section 10F, 270(1), 283, 283(1), 283(1)(g), 284, 295, 299, 318(3)(a), 313, 314, 318(3)(b)Companies Act, 2013 — Section 168
High Courts20 Oct 2023Dismissed
Bachan Singh Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0046
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337, 338Code Of Criminal Procedure Svt, 1989 — Section 342, 435, 439Code Of Criminal Procedure, 1973 — Section 162, 397, 401
High Courts20 Oct 2023Dismissed
Bansi Lal Vs Hans Raj And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0045
Constitution Of India, 1950 — Article 226, 227Civil Procedure Rules, 1998 — Rule 3.4(2), 16.5, 24.2Specific Relief Act, 1963 — Section 6
High Courts20 Oct 2023Allowed
New India Assurance Company Limited And Others Vs Dev Singh And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0037
Central Motor Vehicles Rules, 1989 — Rule 9, 9(1), 9(3)Employee's Compensation Act, 1923 — Section 30Code Of Civil Procedure, 1908 — Section 100