High Courts20 Oct 2023Dismissed
Sudesh Kumar Gupta Vs Vice Chancellor And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0036
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 8 of 31
High Courts19 Oct 2023Allowed
Gurmeet Singh Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0044
Constitution Of India, 1950 — Article 226Constitution Of Jammu And Kashmir, 1956 — Section 103
High Courts19 Oct 2023Allowed
Devinder Bali And Others Vs State And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0043
High Courts19 Oct 2023Disposed Of
Pushwinder Singh Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0042
Constitution Of India, 1950 — Article 21, 226Constitution Of Jammu And Kashmir, 1956 — Section 103Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 336, 337, 338
High Courts19 Oct 2023Allowed
Sudershan Singh Vs Surinder Singh And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0041
High Courts19 Oct 2023Allowed
Babbar Khan Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0040
Indian Penal Code, 1860 — Section 332, 353Arms Act, 1959 — Section 4, 25
High Courts19 Oct 2023Allowed
Jaguar Overseas Ltd Vs J&K State Power Development Corporation
Jammu And Kashmir High Court · (2023) 10 J&K CK 0039
Limitation Act, 1963 — Article 137Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(6), 43(1)Limitation Act, 1963 — Section 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 137
High Courts19 Oct 2023Dismissed
Union Territory Of J&K Vs Aurang Zab Khan
Jammu And Kashmir High Court · (2023) 10 J&K CK 0038
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts18 Oct 2023Disposed Of
Sakeena Akhtar & Anr Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 10 J&K CK 0035
High Courts17 Oct 2023Disposed Of
Shrishak Sharma @ Honey Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2023) 10 J&K CK 0034
Code Of Criminal Procedure, 1973 — Section 173(8), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 37, 67
High Courts17 Oct 2023Disposed Of
Radha Krishan Bhat And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0033
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11Constitution Of Jammu And Kashmir, 1956 — Section 103
High Courts17 Oct 2023Dismissed
Parvaiz Ahmad Wagay Vs Ut Of J&K&Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0032
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 188, 336, 341
High Courts17 Oct 2023Disposed Of
Ghulam Mohammad Lone & Anr Vs Ut Of J&K & Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0031
Jammu And Kashmir Land Revenue Act, 1996 — Section 133, 133(2)
High Courts16 Oct 2023Dismissed
Shaista Mumtaz Th. Mehnaz Akhtar Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 10 J&K CK 0030
Indian Penal Code, 1860 — Section 354
High Courts16 Oct 2023Disposed Of
Said Ullah Vs Farooq Ahmad Shah, Commissioner Secy. P.W.D. And Ors
Jammu And Kashmir High Court · (2023) 10 J&K CK 0029
High Courts13 Oct 2023Disposed Of
Chakervarti Ravan Vs Ashok Kumar And Anr
Jammu And Kashmir High Court · (2023) 10 J&K CK 0027
High Courts13 Oct 2023Allowed
Hafiza Bano D/O Abdul Qayoom Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0026
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 337
High Courts13 Oct 2023Allowed
Ghulam Nabi Vs Secretary, J&K Government, Power Development Department And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0025
High Courts12 Oct 2023Dismissed
Amresh Singh And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0028
Constitution Of India, 1950 — Article 226
High Courts12 Oct 2023Allowed
Attaullah Malik Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 10 J&K CK 0024
Jammu And Kashmir Public Safety Act, 1978 — Section 12