High Courts18 Nov 2023Dismissed
Abdul Majid Ganai Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0047
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 6 of 31
High Courts18 Nov 2023Disposed Of
Mohammad Younus Makroo Vs Union Territory Of J&K Thr And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0034
Constitution Of India, 1950 — Article 22Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts17 Nov 2023Dismissed
M/S X Adventure Travels Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0038
Constitution Of India, 1950 — Article 12, 14, 16, 226, 299
High Courts17 Nov 2023Dismissed
Shabir Ahmad Bati Vs Mohammad Younis & Anr
Jammu And Kashmir High Court · (2023) 11 J&K CK 0037
Constitution Of India, 1950 — Article 13(2), 20, 142Jammu And Kashmir Right Of Prior Purchase Act, 1993 — Section 14(b)Delhi Special Police Establishment Act, 1946 — Section 6A
High Courts17 Nov 2023Dismissed
Ghulam Rasool Thoker Vs Financial Commr. & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0036
Jammu And Kashmir Land Revenue Act, 1996 — Section 13, 13(1)(a), 15(1)
High Courts17 Nov 2023Allowed
M/S Jan Lime Klin & Ors Vs Union Of India & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0035
High Courts17 Nov 2023Dismissed
Mustaq Khan Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0033
Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts17 Nov 2023Allowed
Suhail Ahmad Malla Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0032
High Courts16 Nov 2023Disposed Of
National Insurance Company Limited Vs Mohammad Rafiq Bhat And Anr
Jammu And Kashmir High Court · (2023) 11 J&K CK 0028
Motor Vehicles Act, 1988 — Section 2(30)
High Courts15 Nov 2023Dismissed
UT Of J&K Vs Mohd. Din S/O Ab. Juma Rashid
Jammu And Kashmir High Court · (2023) 11 J&K CK 0031
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 366, 368, 374, 376Code Of Criminal Procedure, 1898 — Section 512
High Courts15 Nov 2023Disposed Of
Jagar Singh Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0030
Constitution Of India, 1950 — Article 8, 19(1)(d), 21, 226Jammu And Kashmir Police Rules, 1960 — Rule 681, 698, 699, 702Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 120B, 201, 302
High Courts15 Nov 2023Disposed Of
Danish Javaid Sumji S/O Javaid Ahmad Sumji R/O Bijbehara Tehsil Bijbehara District Anantnag Kashmir Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0029
Constitution Of India, 1950 — Article 226
High Courts10 Nov 2023Disposed Of
Kewal Krishan Vs Financial Commissioner ACS Home Department And Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0027
Constitution Of India, 1950 — Article 22(5)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(a), 21, 22, 27A, 29
High Courts10 Nov 2023Disposed Of
Guldev Raj And Others Vs Jammu And Kashmir Special Tribunal And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0026
High Courts09 Nov 2023Dismissed
J&K Tourism Development Corporation Ltd Vs Indu Dhar Aima And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0025
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 31(7)(a), 37
High Courts09 Nov 2023Dismissed
Rubina Akhter Vs National Investigation Agency And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0024
National Investigation Agency Act, 2008 — Section 21, 22Unlawful Activity (Prevention) Act, 1967 — Section 2(e), 16, 18, 20, 25(2), 25(2)(3), 25(3), 25(6), 26, 27, 28Indian Penal Code, 1860 — Section 121A, 122, 295A
High Courts09 Nov 2023Dismissed
Ranjeet Singh Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0023
High Courts09 Nov 2023Allowed
Aamir Amin Dar Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0022
Constitution Of India, 1950 — Article 21, 22(5)Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 7, 25
High Courts09 Nov 2023Allowed
Shabir Ahmad Khanday Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0021
Constitution Of India, 1950 — Article 21, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 13, 19, 20
High Courts09 Nov 2023Dismissed
Nazir Ahmad Bhat Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0020
Constitution Of India, 1950 — Article 226