High Courts11 Dec 2023Disposed Of
Davinder Dhar And Ors Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0047
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 4 of 31
High Courts11 Dec 2023Disposed Of
Zahid Zameer Mir Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0046
Constitution Of India, 1950 — Article 19, 21, 22, 22(5)
High Courts11 Dec 2023
Custodian Evacuee Property Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0030
Jammu And Kashmir State Evacuees (Administration Of Property) Act, 2006 — Section 6, 8, 25, 30A
High Courts08 Dec 2023Disposed Of
Ashifa Khalid Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0013
High Courts08 Dec 2023Disposed Of
Sunil Kumar Vs UT Of Jammu And Kashmir
Jammu And Kashmir High Court · (2023) 12 J&K CK 0012
High Courts08 Dec 2023Allowed
Surinder Bhagat And Others Vs Mohinder Kumar And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0011
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1898 — Section 561ACode Of Criminal Procedure, 1973 — Section 155(2), 156(1), 197, 482, 487
High Courts08 Dec 2023Dismissed
Nusrat Begum And Others Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0010
High Courts08 Dec 2023Dismissed
Madassar Ali Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0009
High Courts08 Dec 2023Dismissed
Surjeet Phounsa Vs J&K Service Selection Board And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0008
High Courts08 Dec 2023Allowed
Shakeel Ahmad Dar Alias Gadda Vs Ut Of J&K & Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0007
Constitution Of India, 1950 — Article 22(5)
High Courts08 Dec 2023Dismissed
J&K State Forest Corporation And Ors Vs Fayaz Ahmad Kalas And Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0006
Jammu And Kashmir State Forest Corporation Employees (Conditions Of Service) Regulations, 1993 — Regulation 7, 9, 19Jammu And Kashmir State Forest Corporation Act, 1978 — Section 3, 4(1), 4(2), 8(2), 9(2), 10, 31, 34
High Courts06 Dec 2023Disposed Of
Musadiq Gaffar Lone S/O Abdul Gaffar Lone R/O Niloora Tehsil Litter District Pulwama Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0001
Constitution Of India, 1950 — Article 21, 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 13, 18, 20, 39Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 336, 427, 436
High Courts04 Dec 2023Disposed Of
Abdul Hameed Lone And Another Vs Government Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0004
High Courts04 Dec 2023Dismissed
Imtizaj-Ul-Hussain Shah Vs Union Of India And Another
Jammu And Kashmir High Court · (2023) 12 J&K CK 0003
Prevention Of Corruption Act, 1988 — Section 5(1)(d), 6(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120, 420Passports Act, 1967 — Section 6(2)(f)
High Courts04 Dec 2023Dismissed
Nazima Akhter Vs Union Of India And Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0002
Central Civil Services (Conduct) Rules, 1964 — Rule 21Central Reserve Police Force Rules, 1955 — Rule 15
High Courts02 Dec 2023Disposed Of
Showkat Ahmad Shah Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0005
High Courts30 Nov 2023Dismissed
Hassan Din Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2023) 11 J&K CK 0063
Code Of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 109, 366
High Courts30 Nov 2023Allowed
Ahil Gupta & Ors Vs State Of J&K & Anr
Jammu And Kashmir High Court · (2023) 11 J&K CK 0062
Constitution Of India, 1950 — Article 14, 21Essential Commodities Act, 1955 — Section 3, 3(1)
High Courts30 Nov 2023Disposed Of
Suresh Kumar Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0061
High Courts30 Nov 2023Dismissed
Sheikh Mohammad Yaqoob Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0060
Constitution Of India, 1950 — Article 226Central Goods And Services Tax Rules, 2017 — Rule 155Jammu And Kashmir Land Revenue Act, 1996 — Section 61, 62, 63