High Courts22 Dec 2023Allowed
Asif Ali Dar Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0054
Jammu And Kashmir Public Safety Act, 1978 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 2 of 31
High Courts22 Dec 2023Disposed Of
Haji Noor Mohammad Patloo And Another Vs Mohammad Rafiq Baktoo And Another
Jammu And Kashmir High Court · (2023) 12 J&K CK 0051
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Jammu And Kashmir Specific Relief Act, 1977 — Section 17, 25
High Courts21 Dec 2023Dismissed
Union Territory Of Jammu & Kashmir And Others Vs Fayaz Ahmad Lone
Jammu And Kashmir High Court · (2023) 12 J&K CK 0053
Constitution Of India, 1950 — Article 226Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 33, 34
High Courts21 Dec 2023Allowed
Aman Gehlot Vs Anti-Corruption Bureau (Central Kashmir) & Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0052
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 420Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 5(1)(c), 5(1)(d), 5(2)
High Courts20 Dec 2023Disposed Of
Mohammad Bin Shora Vs Union Of India And Another
Jammu And Kashmir High Court · (2023) 12 J&K CK 0057
High Courts20 Dec 2023Disposed Of
Abdul Qayoom Khan Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0056
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 3, 8, 21, 29
High Courts19 Dec 2023Disposed Of
Aman Kumar Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0029
High Courts19 Dec 2023Disposed Of
Inhabitans Of Village Vs UT Of Jammu & Kashmir
Jammu And Kashmir High Court · (2023) 12 J&K CK 0028
High Courts19 Dec 2023Allowed
Abdul Rahim Ganai Vs State Of JK And Others (SRTC)
Jammu And Kashmir High Court · (2023) 12 J&K CK 0027
High Courts19 Dec 2023Disposed Of
Shabir Ahmad Rufai And Another Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0026
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 224, Order 21, Rule 36Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 3, 4, 5, 7, 7(b)
High Courts19 Dec 2023Dismissed
M/S K. Anil Jewellers Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0025
Jammu And Kashmir Goods And Services Tax Rules, 2017 — Rule 55, 55(1), 55(4), 138, 138(A)(1)Jammu And Kashmir Goods And Services Tax Act, 2017 — Section 67(6), 68(3), 107, 129, 129(1), 129(1)(a), 129(3)Integrated Goods And Services Tax Act, 2017 — Section 5
High Courts18 Dec 2023Disposed Of
Green Land Cements Private Limited Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0045
High Courts18 Dec 2023Allowed/Allowed
Sweety Rashid Vs Bilal Ahmad Ganai And Another
Jammu And Kashmir High Court · (2023) 12 J&K CK 0024
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 7, 9, 11, 16, 35, 37Jammu And Kashmir Reorganisation Act, 2019 — Section 95(1)
High Courts16 Dec 2023
Dilwinder Singh Vs Union of India And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0044
Constitution Of India, 1950 — Article 226, 227Central Reserve Police Force Rules, 1955 — Rule 27, 29Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15
High Courts16 Dec 2023Disposed Of
Bharat Bushan Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0043
Indian Penal Code, 1860 — Section 376
High Courts16 Dec 2023Dismissed
Tasadaq Hussain @ Maaka Vs Union Territory Of Jammu And Kashmir
Jammu And Kashmir High Court · (2023) 12 J&K CK 0042
Indian Penal Code, 1860 — Section 147, 148, 302, 307, 323, 364, 427Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 299
High Courts16 Dec 2023Allowed/Dismissed
Pritam Singh Vs And Others Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0041
Indian Penal Code, 1860 — Section 201, 363, 376, 506, 59Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 7, 6, 9, 29Information Technology Act, 2000 — Section 67, 67A
High Courts16 Dec 2023Dismissed
Varinder Kumar Khullar Vs M/S Mahadev Traders And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0040
Code Of Criminal Procedure, 1973 — Section 202, 482Negotiable Instruments Act, 1881 — Section 138
High Courts16 Dec 2023Dismissed
SKUAST Vs Collector And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0039
Land Acquisition Act, 1894 — Section 4, 5, 6, 7, 11, 18, 23, 24Code Of Civil Procedure, 1908 — Section 151
High Courts16 Dec 2023Partly Allowed
Tahir Majeed Baba Vs Commissioner Food & Drugs Administration & Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0038
Food Safety And Standards (Licensing And Registration Of Food Business) Regulations, 2011 — Regulation 2.1.12, 2.1.3, 2.1.4Food Safety And Standards Act, 2006 — Section 30(3), 31, 31(8), 32(4), 32(5)