High Courts16 Dec 2023Allowed
Ashiq Hussain Bhat Vs Ut Of J&K & Anr
Jammu And Kashmir High Court · (2023) 12 J&K CK 0037
Jammu And Kashmir Public Safety Act, 1978 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 3 of 31
High Courts16 Dec 2023Allowed
Khursheed Ahmad Sanaie Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 12 J&K CK 0036
High Courts15 Dec 2023Disposed Of
Ghulam Mohammad Sheikh Vs Union Of India Through Secretary And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0035
Public Liability Insurance Rules, 1991 — Rule 39, 40, 56, 56(1), 56(3), 58(3)
High Courts15 Dec 2023
Ghulam Hassan Wani Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0034
High Courts15 Dec 2023Dismissed
Ghulam Qadir Bhat And Another Vs U.T Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0033
High Courts15 Dec 2023Allowed/Dismissed
Nazir Ahmad Mir @ Nana And Others Vs Santosh Kour And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0032
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 427Motor Vehicles Act, 1988 — Section 2, 2(9), 2(30), 94, 163A, 166, 174, 175Code Of Criminal Procedure, 1973 — Section 161
High Courts15 Dec 2023Allowed
Aqib Zahoor Ganie Vs UT Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0031
Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a), 10A, 13
High Courts15 Dec 2023Disposed Of
Sulabh International Social Service Organization Vs Saral Sugam Sewa Society And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0023
High Courts15 Dec 2023Disposed Of
Building Operation Control Vs Naveen Chander Narang (Dead) And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0014
Jammu And Kashmir Control Of Building Operations Act, 1988 — Section 4, 7(1), 7(3), 11
High Courts14 Dec 2023Disposed Of
Union Territory Of J&K And Anr Vs Northern Transformers
Jammu And Kashmir High Court · (2023) 12 J&K CK 0022
Constitution Of India, 1950 — Article 226, 227Micro, Small And Medium Enterprises Development Act, 2006 — Section 2(b), 7(1), 15, 16, 17, 18, 18(2), 18(3), 19Arbitration And Conciliation Act, 1996 — Section 31, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
High Courts14 Dec 2023Dismissed
Dr. Reyaz Ahmad Wani Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0021
Indian Medical Council Act, 1956 — Section 33
High Courts14 Dec 2023Dismissed
National Investigation Agency Vs Feroz Ahmed Lone
Jammu And Kashmir High Court · (2023) 12 J&K CK 0020
National Investigation Agency Act, 2008 — Section 21Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120BUnlawful Activities (Prevention) Act, 1967 — Section 13, 18, 18B, 43D(5)
High Courts13 Dec 2023
Mohammad Shafi Wani And Anr Vs Gull Mohammad Wani And Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0016
High Courts13 Dec 2023Allowed
Shahid Nazir Malik Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0015
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts12 Dec 2023Dismissed
Bashir Ahmad Bhat Vs Union Territory Of Jammu And Kashmir
Jammu And Kashmir High Court · (2023) 12 J&K CK 0019
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 19, 24, 27A, 37, 37(1)(b)(ii)
High Courts12 Dec 2023Disposed Of
Syed Abdul Hamid Bhat Vs J&K Yateem Foundation And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0018
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1
High Courts12 Dec 2023Disposed Of/Partly Allowed/ Dismissed
Aabid Rashid And Others Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0017
High Courts11 Dec 2023Disposed Of
Abdul Aziz Lone & Others Vs State Of J&K & Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0050
High Courts11 Dec 2023Disposed Of
Haseena Bano Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0049
High Courts11 Dec 2023Disposed Of
M/S Reyaz Ahmad Qadri Vs Ut Of J&K & Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0048