High Courts21 Sept 2020Disposed Off
Fayaz Ahmad Kalas And Others Vs J&K State Forest Corporation And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0039
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 9 of 38
High Courts21 Sept 2020Disposed Off
Reyaz And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0038
High Courts21 Sept 2020Allowed
Muzaffar Ahmed Bhat Vs Narcotics Control Bureau Zonal Unit
Jammu And Kashmir High Court · (2020) 09 J&K CK 0037
High Courts21 Sept 2020
Union Territory Of J&K And Others Vs Mushtaq Ahmed
Jammu And Kashmir High Court · (2020) 09 J&K CK 0036
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 341, 458, 497
High Courts18 Sept 2020Allowed
Arshad Ahmad Malik Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0031
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 452, 498(A)Code Of Criminal Procedure, 1973 — Section 320, 482, 488Indian Penal Code, 1860 — Section 307
High Courts18 Sept 2020Disposed Off
Nishada Begum Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0030
High Courts18 Sept 2020Disposed Off
United India Insurance Co. Ltd Vs Ayodhya Devi And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0029
High Courts18 Sept 2020Disposed Off
Ajit Singh Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0028
Constitution Of India, 1950 — Article 14, 16
High Courts17 Sept 2020Dismissed
Maheen Azhar Kakroo Vs Sadaf Niyaz Shah And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0032
Code Of Criminal Procedure, 1973 — Section 115Constitution Of India, 1950 — Article 226, 227
High Courts16 Sept 2020Disposed Off
Javid Iqbal Wani Vs Sumira Zahid
Jammu And Kashmir High Court · (2020) 09 J&K CK 0034
Code Of Criminal Procedure, 1973 — Section 488
High Courts16 Sept 2020Dismissed
Mohammad Yousuf Ganaie Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 20(c), 37(1)(b)Code Of Criminal Procedure, 1973 — Section 436(A), 497(D)
High Courts15 Sept 2020
Ejaz Ahmad Tak Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0035
Jammu And Kashmir Public Premises (Eviction Of Unauthorised Occupants) Act, 1988 — Section 5(1), 12Constitution Of India, 1950 — Article 227
High Courts15 Sept 2020Disposed Off
Irshad Ahmad Malik Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0024
High Courts14 Sept 2020Disposed Off
Haleema And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0025
Code Of Criminal Procedure, 1898 — Section 561(A)
High Courts14 Sept 2020Disposed Off
Sandeep Singh Jasrotia And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0022
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498(A)Code Of Criminal Procedure, 1973 — Section 320
High Courts11 Sept 2020Disposed Off
Bharat Bhushan Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 09 J&K CK 0023
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 170, 171, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts10 Sept 2020Allowed
Mudasir Ahmad Rather Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0027
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(a)Constitution Of India, 1950 — Article 22(5)
High Courts10 Sept 2020Allowed
Vikas Yousuf Beigh Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0026
Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Constitution Of India, 1950 — Article 21, 22(5), 22(6)
High Courts10 Sept 2020Disposed Off
Aasif Ahmad Sheikh And Others Vs Sheri Kashmir University Of Agricultural Sciences & Technology And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0018
Sher-E-Kashmir University Of Agricultural Sciences And Technology Act, 1982 — Section 6, 6(10), 40, 48
High Courts09 Sept 2020Allowed
Joginder Kumar Vs National Insurance Company Limited And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0020
Motor Vehicles Act, 1988 — Section 168(2)