High Courts31 Aug 2020Disposed Off
Kulwinder Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0054
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 11 of 38
High Courts31 Aug 2020Dismissed
Naseem Chauhan Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0053
Constitution Of India, 1950 — Article 226
High Courts31 Aug 2020Disposed Off
Vipan Aggarwal And Others Vs State Of J&K
Jammu And Kashmir High Court · (2020) 08 J&K CK 0052
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 182
High Courts28 Aug 2020Dismissed
Asrar Hussain And Others Vs Jammu And Kashmir Cements Limited And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0028
Jammu & Kashmir Civil Service Regulations, 1956 — Article 52, 52(C)
High Courts28 Aug 2020Dismissed
Ghulam Mohammad Sheikh And Others Vs Managing Director, Jammu And Kashmir Cements Limited
Jammu And Kashmir High Court · (2020) 08 J&K CK 0027
Jammu & Kashmir Civil Service Regulations, 1956 — Article 52, 52(C)
High Courts28 Aug 2020Dismissed
Union Territory Of J&K And Others Vs Mohan Lal And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0026
High Courts27 Aug 2020Dismissed
Mohammad Shafi Rather Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0030
Indian Penal Code, 1860 — Section 120(B), 409, 420Prevention Of Corruption Act, 1988 — Section 5(A), 13, 13(1)(e), 17, 17(A)Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 3
High Courts27 Aug 2020Disposed Off
Mohammad Afzal Beigh Vs Kuldeep Kumar And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0029
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts27 Aug 2020Disposed Off
Dharwinder Singh And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0001
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 320, 406, 498(A)Hindu Marriage Act, 1955 — Section 13(B)
High Courts25 Aug 2020Disposed Off
Shaheen Ahmad Wani Vs Arshada Begum And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0038
Code Of Criminal Procedure, 1973 — Section 482
High Courts25 Aug 2020Allowed
Abid Sidique Gujree Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0033
Jammu And Kashmir Public Safety Act, 1978 — Section 8Code Of Criminal Procedure, 1973 — Section 107, 151Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts25 Aug 2020Dismissed
Ajaz Ahmad Bhat Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0032
Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)(i), 8(2)(ii)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 124(A)Constitution Of India, 1950 — Article 14, 22(5)
High Courts25 Aug 2020Dismissed
Laiq Parvez Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 08 J&K CK 0031
Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B)
High Courts24 Aug 2020Dismissed
Nasir Aslam Wani And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0037
Constitution Of India, 1950 — Article 226
High Courts24 Aug 2020Disposed Off
Khursheed Hassan Tantray Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0036
Indian Penal Code, 1860 — Section 307, 353, 506
High Courts24 Aug 2020Disposed Off
Gul Mohammad Rafiquee Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0035
High Courts24 Aug 2020Dismissed
Srinagar Stamp Vendors Association Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0034
Jammu And Kashmir Stamp Act, 1977 — Section 1, 2, 2(24A), 27, 33, 35, 42, 47(A), 48, 61, 64(A), 72, 74, 74(2), 194(H)Stamp Act, 1899 — Section 9Jammu And Kashmir Reorganisation Act, 2019 — Section 32, 95(2), 96
High Courts24 Aug 2020Dismissed
Arjun Katal Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0003
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304(B), 306, 498(A)Code of Criminal Procedure, 1898 — Section 561(A)Code of Criminal Procedure, 1973 — Section 436(A)
High Courts21 Aug 2020Dismissed
Mushtaq Ahmad Bahadur And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0041
Indian Penal Code, 1860 — Section 323, 382, 354, 427, 447, 452
High Courts21 Aug 2020Disposed Off
Gulshan Younis Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0040
Jammu And Kashmir Civil Servants (Removal Of Doubts And Declaration Of Rights) Act, 1956 — Section 3(1)Constitution Of India, 1950 — Section 77, 162, 226