High Courts18 Aug 2020Dismissed
Jaswant Bharti Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0020
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 13 of 38
High Courts18 Aug 2020Dismissed
Lal Chand Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0019
Land Revenue Act, 1996 — Section 11, 15, 32Code Of Civil Procedure, 1908 — Order 41 Rule 33Constitution Of India, 1950 — Article 226
High Courts18 Aug 2020Allowed
Union Of India And Others Vs Tarlok Chand And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0018
Code Of Civil Procedure, 1908 — Section 152
High Courts18 Aug 2020Allowed
Kartar Singh Vs Raghubir Singh And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0017
Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts18 Aug 2020Allowed
Oriental Insurance Company Limited Vs Mohd. Yousuf And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0016
Motor Vehicles Act, 1988 — Section 173
High Courts18 Aug 2020Disposed Off
Ghar Singh Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0015
High Courts18 Aug 2020Dismissed
Satish Singh Jamwal Vs Presiding Officer MACT And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0014
Motor Vehicles Act, 1988 — Section 140, 173Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 20Constitution Of India, 1950 — Article 226, 227
High Courts17 Aug 2020Dismissed
United India Insurance Co. Ltd Vs Sameena Kouser And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0024
Motor Vehicles Act, 1988 — Section 173
High Courts17 Aug 2020Dismissed
Y.V.Sharma And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0023
Competition Act, 2002 — Section 4Aircraft Rules, 1937 — Rule 3(B), 135, 135(1), 135(4)
High Courts17 Aug 2020Dismissed
New India Assurance Co. Ltd Vs Rajinder Prashad Uppal And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0022
Motor Vehicles Act, 1988 — Section 1(21)
High Courts17 Aug 2020Dismissed
Varinder Kumar And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0021
High Courts14 Aug 2020Disposed Off
Mariya Mushtaq And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0083
High Courts14 Aug 2020Dismissed
Deepak Kumar Vs Mithun Khajuria And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0059
Limitation Act, 1877 — Section 22Code Of Civil Procedure, 1908 — Order 1 Rule 1, Order 1 Rule 3, Order 1 Rule 10, Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
High Courts14 Aug 2020Dismissed
New India Assurance Co. Ltd Vs Ghulam Qadir And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0058
Employee Compensation Act, 1923 — Section 4(A)(3), 30Motor Vehicles Act, 1988 — Section 149(2)
High Courts14 Aug 2020Allowed
New India Assurance Company Limited Vs Sunandha Sharma And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0057
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 337
High Courts14 Aug 2020Disposed Off
Mool Raj And Others Vs Divisional Manager, Bajaj Allianz General Insurance Co. Ltd And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0056
High Courts14 Aug 2020Dismissed
State Of J&K And Others Vs Madan Mohan And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0025
Land Revenue Act, 1996 — Section 6, 18Jammu And Kashmir Land Acquisition Act, 1990 — Section 4Limitation Act, 1963 — Section 5
High Courts14 Aug 2020Allowed
Bajaj Allianz General Insurance Company Limited Vs Hazara Bibi And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0010
High Courts14 Aug 2020Dismissed
Wakeel Ahmed Batt Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0002
High Courts13 Aug 2020Dismissed
Azad Ahmad Shah Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0085
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 8Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 188, 336, 341, 353, 380, 457Constitution Of India, 1950 — Article 370