High Courts07 Aug 2020Disposed Off
Oriental Insurance Company Ltd Vs Raj Begum And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0073
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 15 of 38
High Courts07 Aug 2020Allowed
National Insurance Co. Ltd Vs Dheeraj Singh And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0072
Employee Compensation Act, 1923 — Section 2 (1)(l), 4(1)(b), 4(A), 4(A)(3)(a), 13, 20
High Courts06 Aug 2020
Ajaz Ahmad Dobi And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0094
Indian Penal Code, 1860 — Section 153, 505(i)(B)Code Of Criminal Procedure, 1973 — Section 154, 156, 156(3), 173, 395, 395(1), 395(2), 397
High Courts06 Aug 2020Disposed Off
Showket Ahmad Sheikh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0093
High Courts06 Aug 2020Disposed Off
Chameli Charak Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0075
High Courts06 Aug 2020Dismissed
Bansal Sales Corp Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0074
Jammu And Kashmir General Sales Tax Act, 1962 — Section 15(A)
High Courts05 Aug 2020
Davinder Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0080
Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302, 323, 341, 382, 436, 451, 452Arms Act, 1959 — Section 3, 25
High Courts05 Aug 2020Dismissed
Union Of India Vs Anima Rani Dass And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0079
High Courts05 Aug 2020Disposed Off
Shriram General Insurance Co. Ltd APPELLANT @Hash Rakesh Kumar And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0078
High Courts05 Aug 2020Disposed Off
Shriram General Insurance Co. Ltd APPELLANT @Hash Dheeraj Singh And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0077
High Courts05 Aug 2020Allowed
Nittu Sharma Vs Oriental Insurance Company Ltd And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0076
High Courts04 Aug 2020Disposed Off
Ali Mohammad Shah Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0098
Code Of Criminal Procedure, 1973 — Section 491
High Courts04 Aug 2020Dismissed
Mohammad Shoaib Bhat Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0097
High Courts04 Aug 2020
Ghulam Hassan Rather Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0096
High Courts04 Aug 2020Dismissed
Divisional Manager Bajaj Allianz General Insurance Vs Kohinoor Enterprises
Jammu And Kashmir High Court · (2020) 08 J&K CK 0095
High Courts04 Aug 2020Disposed Off
Mohd Naseem Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0082
Code Of Criminal Procedure, 1973 — Section 161, 164, 437, 437(1)(i), 482Indian Penal Code, 1860 — Section 109, 376(D), 363Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4
High Courts04 Aug 2020Disposed Off
Satvinder Singh Vs Presentation Convent Senior Secondary School And Others
Jammu And Kashmir High Court · (2020) 08 J&K CK 0081
Jammu And Kashmir School Education Act, 2002 — Section 2, 3, 11, 12, 19, 20Presentation Convent Senior Secondary School Rules, 2007 — Rule 1,4, 2, 5, 5,1, 5.3, 6.4(iv)Constitution Of India, 1950 — Article 14
High Courts29 Jul 2020
Union Territory of J&K Vs Suhail Ahmad Sheikh
Jammu And Kashmir High Court · (2020) 07 J&K CK 0043
Unlawful Activities (Prevention) Act, 1967 — Section 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 148, 149, 307, 336, 353National Investigation Agency Act, 2008 — Section 11(7), 16, 21, 22, 22(4)
High Courts29 Jul 2020
Union Territory of J&K Vs Abdul Qadeer Dar
Jammu And Kashmir High Court · (2020) 07 J&K CK 0042
Unlawful Activities (Prevention) Act, 1967 — Section 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 336, 353National Investigation Agency Act, 2008 — Section 11(7), 16, 21, 22, 22(4)
High Courts29 Jul 2020Dismissed
State Of J&K Vs Tariq Ahmad Mian And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0041
Code Of Criminal Procedure, 1973 — Section 161