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Jammu And Kashmir High Court judgments, 2020

755 judgments · page 17 of 38

High Courts24 Jul 2020

New India Assurance Co. Ltd Vs Usha Baloria And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0019

Motor Vehicles Act, 1988 — Section 167, 168Income Tax Act, 1961 — Section 192(1), 194, 201, 201(1A)Jammu And Kashmir Family Pension-Cum-Gratuity Rules, 1964 — Rule 17, 20(ii)(aaa), 20(ii)(bbb), 24
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High Courts23 Jul 2020Dismissed

Omkar Singh And Others Vs Rajinder Singh

Jammu And Kashmir High Court · (2020) 07 J&K CK 0021

Jammu & Kashmir Right Of Prior Purchase Act, 1993 — Section 18Code Of Civil Procedure, 1908 — Section 100, Order 14 Rule 1(1), Order 14 Rule 2(1), Order 14 Rule 3(1), Order 41 Rule 27, Order 41 Rule 27(1)
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High Courts22 Jul 2020Disposed Off

Bilal Ahmad Bhat Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0052

Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13Constitution Of India, 1950 — Article 22(5)
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