High Courts15 Jul 2020Disposed Off
Ghulam Rasool Bhat Vs Abdul Gani Mir And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0059
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 19 of 38
High Courts15 Jul 2020Disposed Off
Irfan Ghulam Nabi Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0058
Indian Penal Code, 1860 — Section 354(D), 506, 509, 509(B)Information Technology Act, 2000 — Section 66(E), 67
High Courts15 Jul 2020Dismissed
New India Insurance Company Ltd Vs Ghulam Mohammad Sheikh And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0057
Motor Vehicles Act, 1988 — Section 166, 166(3), 173Motor Vehicles Act, 1939 — Section 95, 95(2)
High Courts15 Jul 2020Disposed Off
Oriental Insurance Co. Ltd Vs Fazi And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0056
Motor Vehicles Act, 1988 — Section 173Evidence Act, 1872 — Section 101
High Courts14 Jul 2020Dismissed
Guru Sagar Carriers Vs Hindustan Petroleum Corporation And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0072
High Courts14 Jul 2020Allowed
New India Assurance Company Limited Vs Yog Raj And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0071
High Courts14 Jul 2020
United India Insurance Co. Ltd Vs Parveena Bano And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0060
Motor Vehicles Act, 1988 — Section 146, 147
High Courts13 Jul 2020Dismissed
New India Assurance Company Limited Vs Chanchala Devi And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0073
High Courts10 Jul 2020Disposed Off
Mohd Irfan Sheikh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0078
High Courts10 Jul 2020Allowed
Neetu Devi Vs Mohinder Kumar And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0077
Motor Vehicles Act, 1988 — Section 173
High Courts10 Jul 2020Allowed
Bajaj Allianz General Insurance Company Limited Vs Hazara Bibi And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0076
High Courts10 Jul 2020Allowed
National Insurance Company Limited Vs Bholi Begum And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0075
High Courts10 Jul 2020Disposed Off
Mohd. Amin And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0074
High Courts08 Jul 2020Allowed
United India Insurance Co. Ltd Vs Sureshta Kumari
Jammu And Kashmir High Court · (2020) 07 J&K CK 0083
High Courts08 Jul 2020Allowed
Kanchan Bala And Others Vs Rajesh Gupta And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0082
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts08 Jul 2020Dismissed
Union Of India And Others Vs Lajia Rani And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0081
High Courts08 Jul 2020Disposed Off
Harbhajan Singh And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0080
High Courts08 Jul 2020Disposed Off
Chander Gupta And Others Vs Om Parkash And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0079
High Courts07 Jul 2020Disposed Off
Ajaz Yousaf Vs Faiz-Ul-Rehman And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0089
Negotiable Instruments Act, 1881 — Section 138, 141
High Courts07 Jul 2020Dismissed
Onkar Singh Wazir Vs Vijay Kumar Gupta And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0088
Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 226, 227