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Jammu And Kashmir High Court judgments, 2020

755 judgments · page 21 of 38

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High Courts30 Jun 2020Dismissed

Abhey Sood And Others Vs J.K.B.O.S.E And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0061

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High Courts30 Jun 2020Dismissed

Suresh Kumar Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0060

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High Courts30 Jun 2020Dismissed

Hemashri Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0059

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High Courts30 Jun 2020Dismissed

Data Ranpat Dev Instt. Of Med. Services Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0058

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High Courts30 Jun 2020Dismissed

SD Memorial ETT Institute Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0057

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High Courts30 Jun 2020Dismissed

Subam Motton Vs Union Of India And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0056

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High Courts30 Jun 2020Dismissed

Imran Choudhary Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0055

Constitution Of India, 1950 — Article 14, 21
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High Courts30 Jun 2020Dismissed

Subash Chander Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0054

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High Courts30 Jun 2020Dismissed

Shanti Niketan ETT Institute And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0053

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High Courts30 Jun 2020Dismissed

Shankeracharya College of E.T.T And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0052

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High Courts30 Jun 2020Disposed Off

New Modern Higher Secondary School Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0051

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 448Code Of Criminal Procedure, 1973 — Section 161
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High Courts30 Jun 2020Dismissed

Deep Singh Vs State Of J&K

Jammu And Kashmir High Court · (2020) 06 J&K CK 0050

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High Courts30 Jun 2020Dismissed

Rohit Sharma Vs State Of J&K

Jammu And Kashmir High Court · (2020) 06 J&K CK 0049

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High Courts30 Jun 2020Dismissed

Bal Deeksha ETT. Institute Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0048

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High Courts30 Jun 2020Dismissed

New J.K. Roadways Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0028

Jammu & Kashmir Motor Vehicles Rules, 1991 — Rule 127(2)Constitution Of India, 1950 — Article 226
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High Courts30 Jun 2020Disposed Off

National Insurance Company Ltd Vs Bilal Ahmad Mir And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0027

Motor Vehicles Act, 1988 — Section 3, 181
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High Courts30 Jun 2020Dismissed

Laxmi Education Trust Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0026

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High Courts30 Jun 2020Dismissed

Saqib Samim Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0025

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High Courts30 Jun 2020Dismissed

Pooja Sharma And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0024

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High Courts30 Jun 2020Dismissed

Tehmina Choudhary Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0023

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