Jammu And Kashmir Protection Of Women From Domestic Violence Act, 2010 — Section 12Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 307, 342, 352, 354, 379, 403, 406, 498(A), 506Code Of Criminal Procedure, 1898 — Section 561(A)

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High Courts06 Jul 2020Disposed Off

Ashwani Kumar Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0092

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High Courts06 Jul 2020Dismissed

Methan Singh Vs Kash Hind Floor Mill

Jammu And Kashmir High Court · (2020) 07 J&K CK 0091

Employees Compensation Act, 1923 — Section 4(A)(3)(a), 30

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High Courts06 Jul 2020Dismissed

Kuldeep Raj Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0090

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High Courts03 Jul 2020

Sami Ullah Naqshbandi Vs Sadaf Niyaz Shah

Jammu And Kashmir High Court · (2020) 07 J&K CK 0101

Indian Penal Code, 1860 — Section 166, 166(A), 167Code Of Criminal Procedure, 1973 — Section 156(3)

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High Courts03 Jul 2020Disposed Off

Hakim Rohulla Ghazi Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0099

Jammu And Kashmir Municipal Act, 2000 — Section 25, 25(2), 25(4)

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High Courts03 Jul 2020

Abhishek Gupta And Others Vs Jammu And Kashmir Bank Ltd And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0098

Administrative Tribunal Act, 1985 — Section 3(q), 5(7), 14, 14(1), 14(1)(a), 14(1)(a)(b)(c), 14(2), 18(1)Post-Graduate Institute Of Medical Education And Research, Chandigarh, Act 1966 — Section 4Constitution Of India, 1950 — Article 12, 310(2), 311, 370(3)

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High Courts03 Jul 2020Disposed Off

Drug Inspector Zone Vs S.K.Khanna And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0096

Drugs And Cosmetics Act, 1940 — Section 18(c), 18(a)(i), 27, 32(2)Code Of Criminal Procedure, 1973 — Section 247, 256, 401(5)

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High Courts03 Jul 2020

M/s Aar Kay Enterprises Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0094

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High Courts03 Jul 2020Dismissed

Union Of India APPELLANT @Hash Kashmir Goods Service And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0093

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High Courts02 Jul 2020Disposed Off

United India Insurance Company Ltd Vs Mohammad Subhan Bhat And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0100

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 302, 307, 324, 427Arms Act, 1959 — Section 7, 25Motor Vehicles Act, 1988 — Section 165

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High Courts02 Jul 2020Disposed Off